Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(1) in The Delhi Value Added Tax Act, 2004

(1)The Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.