Calcutta High Court
Prysmian Cavi E Sistemi Energia S.R.L vs Nicco Corporation Limited on 12 November, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No.388 of 2012
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PRYSMIAN CAVI E SISTEMI ENERGIA S.R.L
Versus
NICCO CORPORATION LIMITED
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 12th November, 2013.
Appearance:
Mr. Utsav Mukherjee, Adv.
Mr. Somdutta Bhattacharya, Adv.
...Petitioner
The Court : Since a reference pertaining to the respondent company
is still pending before the Board for Industrial and Financial Reconstruction under the provisions of the Sick Industrial Companies (Special Provisions) Act, 1985, let this petition for enforcement of a foreign award now appear in the monthly list of February, 2014.
(SANJIB BANERJEE, J.) sg.