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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 25(2) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The Government or the local authority, as the case may be, may require a Town Vending Committee to furnish such other return or returns in such proforma as demanded from time to time.