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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ix) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(ix)"Education Common Entrance Test" (herein after called Ed.CET) means test conducted for assigning rank by merit to the candidates which will be the basis for entry into B.Ed. Course.