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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(d) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(d)debarring a principal officer of the noticee from being employed or associated with any registered intermediary or other registered person for the period specified in the order;