Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(c) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973 (c)to operate schemes relating to development of open lands into plots in slum areas, with all the public amenities and utility services;
