Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S. J.H. Finvest Pvt. Ltd. on 12 August, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.20 + 53 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14619/2016
(Arising out of impugned final judgment and order dated 30/11/2015
in ITA No. 30/2015 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S. J.H. FINVEST PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 14780/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
with
SLP (C)......CC No. 15019 of 2016
(With appln.(s) for c/delay in filing SLP and c/delay in refiling
SLP and Office Report)
Date : 12/08/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Arijit Prasad, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Kapil Rustagi, Adv.
Ms. Hansa Kaul, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.08.12Tag with Civil Appeal No. 7209 of 2016.
15:48:27 IST Reason:(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar