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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(viii) in The Haryana Canal and Drainage Rules, 1976

(viii)The Divisional Canal Officer may sanction a temporary outlet for filling of tanks provided no irrigation is done through such temporary outlet and it shall be on the conditions mentioned in clauses (i) to (vii).