Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(2) in The Maharashtra Nurses Act, 1966 (2)The Executive Committee may, from time to time, grant leave to the Registrar :Provided that, if the period of leave does not exceed one month, the leave may be granted by the President.
