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State of West Bengal - Section

Section 1 in The West Bengal Disturbances Commission Of Enquiry Act, 1950

1. Short title, extent and commencement. -

(1)This Act may be called the West Bengal Disturbances Commission of Enquiry Act, 1950.
(2)It extends to the whole of West Bengal.
(3)It shall come into force immediately on the West Bengal Disturbances Commission of Enquiry Ordinance, 1950, ceasing to operate.