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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(l) in Telangana Transplantation of Human Organs Act, 1995

(l)the form in which, the period for which and the conditions subject to which certificates of registration is to be granted to a hospital under sub-section (1) of section 15;