Section 28(1)(e) in The Punjab Relief of Indebtedness Act, 1934

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State of Punjab - Subsection

Section 28(1)(e) in The Punjab Relief of Indebtedness Act, 1934

(e)prescribing the allowances to be paid to members of a board;

(ee)[ prescribing the particulars of debts under sub-section (1) of section 14] [Inserted by Punjab Act 12 of 1940, section 13.];