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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(4) in The Jharkhand State Agricultural University Act, 2000

(4)The Chancellor may-
(i)Call for any paper for information relating to the affairs of a University;
(ii)For reasons to be recorded, refer any matter except a matter falling under section 43 for reconsideration to any officer or authority of the University that has previously considered such matter.