Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Manipur - Subsection Section 4(2) in Manipur Municipality Ombudsman Act, 2013 (2)The salaries and allowances payable to, and other terms and conditions of the service of the Ombudsman shall be, such as, may be prescribed by toe State Government.
