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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1) in Rajasthan Co-operative Societies Act, 2001

(1)The final authority in a co-operative society shall, subject to the provisions of this Act and the rules, vest in the general body of the members:Provided that nothing in this section shall affect any powers conferred on a committee or any officer. of a co-operative society by the rules or the bye-laws.