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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(13) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(13)The Convener of the Ed.CET admissions shall prepare the final list of the candidates admitted Methodology-wise and Institution-wise and send the lists to the concerned Universities, Institutions and the AFRC.