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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(4)(a) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(a)up to Rs. 500 for each item at a time, without calling tenders subject to the condition that the total amount of such purchases does not exceed Rs. 5,000 per item in a year;