Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] Union of India - Subsection Section 4(3)(a) in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966 (a)the suitability of the place or premises which is proposed to be used for the manufacture of beedi or cigar or both;