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State of Rajasthan - Section

Section 49 in The Rajasthan Warehouses Rules, 1960

49. Delegation of powers.

- The Prescribed Authority may delegate any of the powers conferred upon him and duties to be performed by him under the Act and Rules to other officer or officers.Form No. 1(See rule 3)Application for grant/renewal of licence to the Prescribed AuthorityTo.......................Sir,I/We ............. residing at............ Tehsil ......... District ........ request that I/We may be/(Licence No. ) granted licence as a warehouse for the storage of goods granted to me/us, during the year ending the 31st December, 19 may be renewed for.