Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 10 in The Kerala Paper Lotteries (Regulation) Rules, 2005

10. Interpretation.

- If any question, doubt or disput arises regarding the interpretation of any of these rules or mattes not expressly provided in these rules the same will be referred to Government by the Director and the decision of the Government thereon shall be final.Form No. 1[See Rule 3(10)]
Sl.No. With whom, placed Number of tickets printed Date of placement of order Date of receipt of ticket Amount paid.
[Substituted by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)]