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State of Kerala - Section
Section 10 in The Kerala Paper Lotteries (Regulation) Rules, 2005
10. Interpretation.
- If any question, doubt or disput arises regarding the interpretation of any of these rules or mattes not expressly provided in these rules the same will be referred to Government by the Director and the decision of the Government thereon shall be final.Form No. 1[See Rule 3(10)]| Sl.No. | With whom, placed | Number of tickets printed | Date of placement of order | Date of receipt of ticket | Amount paid. |