Madhya Pradesh High Court
Chetan Singh vs The State Of Madhya Pradesh on 18 November, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-16749-2020 The High Court Of Madhya Pradesh WP-16749-2020 (CHETAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Jabalpur, Dated : 18-11-2020 Heard through Video Conferencing. Shri A. P. Singh, learned counsel for the petitioner. No one appears for the State. List this matter in the week commencing 7th December, 2020 so as to enable the counsel for the State to seek instructions as directed by this Court by order dated 3.11.2020.
Interim order passed on earlier occasion shall continue.
(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2020.11.18 17:26:41 IST