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State of Madhya Pradesh - Section
Section 5 in The M.P. Public Services (Promotion) Rules, 2002
5. Reservation in promotion.
- Reservation in promotion in all classes of posts/services for the Public servants belonging to the Scheduled Castes and the Scheduled Tribes shall be as under :-| For Scheduled Castes | For Scheduled Tribes |
| (1) | (2) |
| 16 per cent | 20 per cent |