Bombay High Court
Manmohan Bhimsain Goyal And Anr vs Madhuban Motors Pvt. Ltd on 27 September, 2018
ADN
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 27th September, 2018
CALLED OUT FOR REJECTION
68. NMSL/1801/2018 ) Mr. Niranjan Deshpande I/b Yatin Shah, Advocate for
S/284/2015 ) the Applicant.
)
) Mr. Sumit Kothari, Advocate for the Respondent.
) ) P.C.: The Applicant and/or his/her Advocate to ) remove office objections on the Application and to get ) the same numbered and/or registered on or before ) 19.10.2018, failing Application to stand rejected under ) the provisions of O.S. Rule 986 for non-compliance of ) office objections.
72 CARAPL/260/2018 ) Sanaea Umrigar I/b Udwadia & Co., Advocate for the
) Applicant.
)
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 25.10.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
73. CARBPL/797/2018 ) Mr. Varun Jangada I/b K. R. Parekh, Advocate for the
) Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 25.10.2018, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
74. CARBPL/806/2018 ) Ms. Priyanka Mehta I/b. Little & Co., Advocate for the
) Petitioner.
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 25.10.2018, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
27/09/2018 Prothonotary and Senior Master
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