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Bombay High Court

Manmohan Bhimsain Goyal And Anr vs Madhuban Motors Pvt. Ltd on 27 September, 2018

                                                                                              ADN



                                                 Before: Aniruddha M. Chandekar
                                                 Prothonotary & Senior Master.
                                                 Date: 27th September, 2018
CALLED OUT FOR REJECTION
68.   NMSL/1801/2018 ) Mr. Niranjan Deshpande I/b Yatin Shah, Advocate for
      S/284/2015     ) the Applicant.
                     )
                     ) Mr. Sumit Kothari, Advocate for the Respondent.

) ) P.C.: The Applicant and/or his/her Advocate to ) remove office objections on the Application and to get ) the same numbered and/or registered on or before ) 19.10.2018, failing Application to stand rejected under ) the provisions of O.S. Rule 986 for non-compliance of ) office objections.


72    CARAPL/260/2018 )            Sanaea Umrigar I/b Udwadia & Co., Advocate for the
                      )            Applicant.
                      )
                      )            P.C.:       The Applicant and/or his/her Advocate to
                      )            remove office objections on the Application and to get
                      )            the same numbered and/or registered on or before
                      )            25.10.2018, failing Application to stand rejected under
                      )            the provisions of O.S. Rule 986 for non-compliance of
                      )            office objections.

73.   CARBPL/797/2018 )            Mr. Varun Jangada I/b K. R. Parekh, Advocate for the
                      )            Petitioner.
                      )
                      )            P.C.:       The Petitioner and/or his/her Advocate to
                      )            remove office objections on the Petition and to get the
                      )            same numbered and/or registered on or before
                      )            25.10.2018, failing Petition to stand rejected under the
                      )            provisions of O.S. Rule 986 for non-compliance of
                      )            office objections.

74.   CARBPL/806/2018 )            Ms. Priyanka Mehta I/b. Little & Co., Advocate for the
                      )            Petitioner.
                      )            P.C.:       The Petitioner and/or his/her Advocate to
                      )            remove office objections on the Petition and to get the
                      )            same numbered and/or registered on or before
                      )            25.10.2018, failing Petition to stand rejected under the
                      )            provisions of O.S. Rule 986 for non-compliance of
                      )            office objections.

27/09/2018                                              Prothonotary and Senior Master

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