Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Jharkhand - Subsection

Section 95(1) in The Bihar Primary and Middle Education Rules, 1961

(1)Bills for lower primary scholarships tenable in upper primary schools shall be countersigned by the Sub-Inspector of Schools and shall be submitted by him to the District Superintendent for payment.