Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(vi) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998 (vi)transportation charges and transit insurance charges for indigenous machinery transported from the place of manufacture to the site of the unit;
