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[Cites 0, Cited by 0] [Section 290(5)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(5)(b) in The Cantonments Act, 2006

(b)the Board has, by public notice during the prevalence of rabies, directed that dogs shall not be at large without muzzles and chain leads, shall be punishable with fine which may extend to one thousand rupees.