Delhi High Court - Orders
Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 23 April, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~1 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.)-11/2021 and CCP (O) 8/2021
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
..... Appellant
Through: Mr. Rajiv Shankar Dwivedi, Adv.
(through v/c), Mr. Sushant Sarkar,
Mr. Rishabh Jain, Ms. Arti Dwivedi
and Mr. Bushan, Advs. (through v/c)
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through: Mr. Manish Kr. Bishnoi, Mr. Hitesh
Lodwal and Mr. Khubaib Shakeel,
Advs. for NHAI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 23.04.2024 Due to paucity of time, the matter could not be taken up today. Re-notify on 15.05.2024.
BY ORDER COURT MASTER APRIL 23, 2024/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 23:36:58