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[Cites 0, Cited by 0] [Section 305(1)] [Section 305] [Entire Act]

State of Jharkhand - Subsection

Section 305(1)(c) in Jharkhand Municipal Act, 2011

(c)any post, pole, standard, stay, strut, bracket or other contrivance for carrying, suspending or supporting any such electric wire or street lights;