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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(1)(a) in The Madurai City Municipal Corporation Act, 1971

(a)to construct the drains, privies, streets and passages, provide the means of lighting, water-supply and common bathing arrangements and carry out the other improvements shown in such plan, so far as may be practicable, having regard to the existing arrangement of the huts; and