Supreme Court - Daily Orders
Ghanashyam Mishra And Sons Private ... vs Edelweiss Asset Reconstruction ... on 18 March, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai, Hrishikesh Roy
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ITEM NO.12 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8129/2019
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED Appellant(s)
VERSUS
EDELWEISS ASSET RECONSTRUCTION
COMPANY LIMITED & ORS. Respondent(s)
WITH
SLP(C) No. 11232/2020 (XI)
(FOR ADMISSION and I.R. and IA No.94387/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.94388/2020-EXEMPTION FROM
FILING O.T.)
T.P.(C) No. 1128-1133/2020 (XVI-A)
IA No. 108184/2020 - DELETING THE NAME OF PETITIONER/RESPONDENT)
W.P.(C) No. 1177/2020 (X)
(FOR ADMISSION and IA No.103671/2020-STAY APPLICATION...)
W.P.(C) No. 1438/2020 (X)
(IA No. 132229/2020 - EX-PARTE STAY)
(IA No. 132233/2020 - EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 7147-7150/2020 (XVII)
(with I.A.No. 42005/21 - application for intervention)
Date : 18-03-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Agarwal, Adv.,
Mr. Himanshu Satija, Adv.,
Mr. Arshit Anand, Adv.,
Signature Not Verified
Mr. Divyang Chandiramani, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.03.18
Mr. Rohan Talwar Adv.
17:02:25 IST
Reason: Mr. Ankur Saigal, Adv.
Mr. Amit Bhandari, Adv.
Mr. Yojit Mehra, Adv.
Mr. Deepak Joshi, Adv.
Mr. E.C. Agrawala, AOR
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Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Ms. Shruti Jose, Adv.
Ms. Anne Mathew, AOR
For Intervenor Mr. Jaideep Gupta, Sr. Adv.
(I.A.No. 42005/21) Mr. Amit Kumar Mishra, Adv.
Mr. Siddharth Sharma, Adv.
Mr. Shashank Gautam, Adv.
Mr. Shashank Manish, AOR
Mr. Arvind Thapliyal, Adv.
Mr. Manik Ahluwalia, Adv.
Ms. Nidhi Sahay, Adv.
Mr. Yash Kumar, Adv.
For Respondent(s) Mr. V. Shekhar, Sr. Adv.
Mr. Bhakti Vardhan Singh, AOR
Ms. Sheetal Rajpoot, Adv.
Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. Rajiv Shankar Dvivedi, Adv.
Mr. Kumar Anurag Singh, Adv.
Mr. Saurabh Jain, Adv
Mr. Zain Khan, Adv
Mr. Shwetank Singh, Adv
Ms. Aastha Shreshta, Adv
Ms. Tulika Mukherjee, AOR
Mr. Prashant Bhushan, Adv.
Mr. Sanjay Bhatt, Adv.
Mr. Sumit Nagpal, Adv.
Mr. Pranav Prashant, Adv.
Ms. Akansha Srivastava, Adv.
Mr. Rabin Majumder, AOR
Mohammed Akhil, Adv.
Mr. Rupesh Kumar, Adv.
Ms. Seema Bengani, Adv.
Mr. B. Krishna Prasad, AOR
Mr. B.V. Balaram Das, AOR
Mr. M. K. Maroria, Adv.
Mr. Sandeep Bajaj, Adv.
Mr. Soayib Qureshi, AOR
Ms. Aditi Pundhir, Adv.
Ms. Sangya Gupta, Adv.
Mr. Raj Kumar Mehta, AOR
Ms. Himanshi Andley, Adv.
Mr. C. K. Rai, AOR
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Mr. Buddy A Ranganadhan, Adv.
Mr. A.V.Rangam, AOR
UPON hearing the counsel the Court made the following
O R D E R
T.P.(C) No. 1128-1133/2020 [Item No. 12.2] and W.P.(C) No. 1438/2020 [Item No. 12.4] De-tagged.
To be listed after the pronouncement of the Judgment in the main matter.
REST OF THE MATTERS Heard the learned senior counsel/learned counsel appearing for the parties at length.
Arguments concluded.
Judgment reserved.
Written submissions, if any, be filed by 20.03.2021 (by circulation) or by 21.03.2021 (by email). (JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER