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Supreme Court - Daily Orders

Ghanashyam Mishra And Sons Private ... vs Edelweiss Asset Reconstruction ... on 18 March, 2021

Bench: Rohinton Fali Nariman, B.R. Gavai, Hrishikesh Roy

                                                   1

     ITEM NO.12               Court 3 (Video Conferencing)               SECTION XVII

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal    No(s).   8129/2019

     GHANASHYAM MISHRA AND SONS PRIVATE LIMITED                        Appellant(s)

                                                 VERSUS

     EDELWEISS ASSET RECONSTRUCTION
     COMPANY LIMITED & ORS.                                             Respondent(s)

     WITH

     SLP(C) No. 11232/2020 (XI)
     (FOR ADMISSION and I.R. and IA No.94387/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.94388/2020-EXEMPTION FROM
     FILING O.T.)

     T.P.(C) No. 1128-1133/2020 (XVI-A)

     IA No. 108184/2020 - DELETING THE NAME OF PETITIONER/RESPONDENT)

     W.P.(C) No. 1177/2020 (X)
     (FOR ADMISSION and IA No.103671/2020-STAY APPLICATION...)

     W.P.(C) No. 1438/2020 (X)
     (IA No. 132229/2020 - EX-PARTE STAY)
     (IA No. 132233/2020 - EXEMPTION FROM FILING AFFIDAVIT)

     SLP(C) No. 7147-7150/2020 (XVII)
     (with I.A.No. 42005/21 - application for intervention)

     Date : 18-03-2021 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Appellant(s)               Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                    Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                    Mr.   Mahesh Agarwal, Adv.,
                                    Mr.   Himanshu Satija, Adv.,
                                    Mr.   Arshit Anand, Adv.,
Signature Not Verified
                                    Mr.   Divyang Chandiramani, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.03.18
                                    Mr.   Rohan Talwar Adv.
17:02:25 IST
Reason:                             Mr.   Ankur Saigal, Adv.
                                    Mr.   Amit Bhandari, Adv.
                                    Mr.   Yojit Mehra, Adv.
                                    Mr.   Deepak Joshi, Adv.
                                    Mr.   E.C. Agrawala, AOR
                                    2


                     Dr.   Abhishek Manu Singhvi, Sr. Adv.
                     Mr.   Gopal Jain, Sr. Adv.
                     Ms.   Shruti Jose, Adv.
                     Ms.   Anne Mathew, AOR

For Intervenor       Mr.   Jaideep Gupta, Sr. Adv.
(I.A.No. 42005/21)   Mr.   Amit Kumar Mishra, Adv.
                     Mr.   Siddharth Sharma, Adv.
                     Mr.   Shashank Gautam, Adv.
                     Mr.   Shashank Manish, AOR
                     Mr.   Arvind Thapliyal, Adv.
                     Mr.   Manik Ahluwalia, Adv.
                     Ms.   Nidhi Sahay, Adv.
                     Mr.   Yash Kumar, Adv.

For Respondent(s)    Mr. V. Shekhar, Sr. Adv.
                     Mr. Bhakti Vardhan Singh, AOR
                     Ms. Sheetal Rajpoot, Adv.

                     Mr.   S. Guru Krishna Kumar, Sr. Adv.
                     Mr.   Rajiv Shankar Dvivedi, Adv.
                     Mr.   Kumar Anurag Singh, Adv.
                     Mr.   Saurabh Jain, Adv
                     Mr.   Zain Khan, Adv
                     Mr.   Shwetank Singh, Adv
                     Ms.   Aastha Shreshta, Adv
                     Ms.   Tulika Mukherjee, AOR

                     Mr.   Prashant Bhushan, Adv.
                     Mr.   Sanjay Bhatt, Adv.
                     Mr.   Sumit Nagpal, Adv.
                     Mr.   Pranav Prashant, Adv.
                     Ms.   Akansha Srivastava, Adv.
                     Mr.   Rabin Majumder, AOR

                     Mohammed Akhil, Adv.
                     Mr. Rupesh Kumar, Adv.
                     Ms. Seema Bengani, Adv.
                     Mr. B. Krishna Prasad, AOR
                     Mr. B.V. Balaram Das, AOR
                     Mr. M. K. Maroria, Adv.

                     Mr.   Sandeep Bajaj, Adv.
                     Mr.   Soayib Qureshi, AOR
                     Ms.   Aditi Pundhir, Adv.
                     Ms.   Sangya Gupta, Adv.

                     Mr. Raj Kumar Mehta, AOR
                     Ms. Himanshi Andley, Adv.

                     Mr. C. K. Rai, AOR
                                       3

                       Mr. Buddy A Ranganadhan, Adv.
                       Mr. A.V.Rangam, AOR

          UPON hearing the counsel the Court made the following
                           O R D E R

T.P.(C) No. 1128-1133/2020 [Item No. 12.2] and W.P.(C) No. 1438/2020 [Item No. 12.4] De-tagged.

To be listed after the pronouncement of the Judgment in the main matter.

REST OF THE MATTERS Heard the learned senior counsel/learned counsel appearing for the parties at length.

Arguments concluded.

Judgment reserved.

Written submissions, if any, be filed by 20.03.2021 (by circulation) or by 21.03.2021 (by email). (JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER