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State of West Bengal - Section

Section 61 in West Bengal Co-operative Societies Act, 2006

(61)"service Co-operative society" means a Co-operative society formed primarily with unemployed persons for rendering services such as security service and education, allied supply of food and consumers' goods, health care including nursing and aya services, domestic help, Car parking facility or any other services as may be prescribed including providing services for agricultural, veterinary, fishery and other allied farm sector including agricultural clinics and service centres to Government authorities, institutions and individuals;