Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Wild Birds and Animals (Protection) Act, 1912 5. Cognizance of offences. - No Court inferior to that of a Metropolitan Magistrate or a Magistrate of the second class shall try any offence against this Act.
