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Patna High Court - Orders

Dr. Surendra Prasad Dwivedi vs The State Of Bihar And Ors on 17 March, 2023

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.3653 of 2019
     ======================================================
     Dr. Surendra Prasad Dwivedi S/o Late Hari Narayan Dubey Vill.-Atimi, P.o.-
     Atimi, Ps- Nawanagar, Distt.-Buxar

                                                             ... ... Petitioner/s
                                      Versus
1.   The State of Bihar through Principal Secretary, Department of Education,
     Govt. of Bihar, Patna
2.   The Additional Secretary Education Department, Govt. of Bihar, Patna
3.   The Director Higher Education Department, Govt. of Bihar, Patna
4.   Kameshwar Singh Darbhanga Sanskrit University Kameshwar Nagar,
     Darbhanga
5.   The Vice-Chancellor Kameshwar Singh Darbhanga Sanskrit University,
     Kameshwar Nagar, Darbhanga, Darbhanga
6.   The Registrar Kameshwar Singh               Darbhanga   Sanskrit   University,
     Kameshwar Nagar, Darbhanga
7.   The Governing Body Shriniwas Mukund Ramanuj Sanskrit College,
     Basaonkala, Buxar through its Secretary

                                               ... ... Respondent/s
     ======================================================
                                         with
                  Civil Writ Jurisdiction Case No. 23716 of 2018
     ======================================================
     Gangadhar Thakur son of late Parameshwar Thakur, resident of At-Village-
     Khamhar, P.S-Mufassil, District-Begusarai

                                                                 ... ... Petitioner/s
                                       Versus
1.   The State of Bihar
2.   Director, Higher Education, Bihar, Patna.
3.   Kameshwar Singh Darbhanga Sanskrit University, Darbhanga through its
     Registrar
4.   Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
     Darbhanga
5.   Registrar, Kameshwar Singh Darbhanga Sanskrit University, Darbhanga.

                                               ... ... Respondent/s
     ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 3825 of 2019
     ======================================================
     Dr. Kumari Nilam Wife of Shri Thakur Jwala Prasad Resident of Lohia Kuti,
     Shastri Nagar, P.S. Siwan, District- Siwan.
 Patna High Court CWJC No.3653 of 2019(13) dt.17-03-2023
                                           2/5




                                                             ... ... Petitioner/s
                                      Versus
  1.    The State Of Bihar and Ors through the Principal Secretary, Education
        Department, Bihar, Patna
  2.    Kameshwar Singh Darbhanga Sanskrit University, Darbhanga through its
        Registrar.
  3.    Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
        Darbhanga
  4.    Registrar, Kameshwar Singh Darbhanga Sanskrit University, Darbhanga
  5.    Sri Chhatradhari Sanskrit College, Gopal Mandir, Hathua, District-
        Gopalganj through the Secretary of its Governing Body.
  6.    Secretary, Governing Body, Sri Chhatradhari Sanskrit College, Gopal
        Mandir, Hathua, District- Gopalganj.
  7.    Principal, Sri Chhatradhari Sanskrit College, Gopal Mandir, Hathua,
        District- Gopalganj.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 10239 of 2019
       ======================================================
       Krishna Kant Mishra S/o Late Abhinandan Mishra Resident of Mithila
       Colony,J.P. Chowk,Laxminagar,P.O. Laxminagar,Dist.Darbhanga,Pin-846004

                                                           ... ... Petitioner/s
                                     Versus
  1.    The State of Bihar through the Additional Chief Secretary,Education
        Department,Bihar,Patna
  2.    Director,Higher Education, Education Department,Bihar,Patna
  3.    Kameshwar Singh, Darbhanga Sanskrit University,Darbhanga through its
        Registrar
  4.    Vice      Chancellor,Kameshwar              Singh   Darbhanga       Sanskrit
        University,Darbhanga
  5.    Registrar,Kameshwar Singh Darbhanga Sanskrit University,Darbhanga
  6.    Principal,Rajeshwar   Thakur,      Sanskrit         Mahavidyalaya,Gorhiyari
        Raghopur,P.S. Manigachhi,Dist.-Darbhanga

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 10722 of 2019
       ======================================================
       Shashidhar Jha Son of Late Avadh Lal Jha Resident of Village- Bhatsimar
       Rajnagar, District- Madhubani, Bihar, Pin- 847235

                                                                   ... ... Petitioner/s
 Patna High Court CWJC No.3653 of 2019(13) dt.17-03-2023
                                           3/5




                                      Versus
  1.    The State of Bihar Through the Additional Chief Secretary, Education
        Department, Patna.
  2.    The Director Higher Education, Education Department, Bihar, Patna.
  3.    Kameshwar Singh Darbhanga Sanskrit University Darbhanga, through its
        Registrar
  4.    The Vice Chancellor Kameshwar Singh Darbhanga Sanskrit University
        Darbhanga.
  5.    The Registrar Kameshwar Singh Darbhanga Sanskrit University Darbhanga.
  6.    The Principal Sanskrit Mahavidyalaya, Rosera, District- Samastipur Pin.-
        848210

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 10787 of 2019
       ======================================================
  1.    Jeebeshwar Pratihast Son of Late Jagdish Pratihast, Resident of Ward no.12,
        Puwari Tol, Chhatauni, Basopatti, P.O.-Chhitauni, District-Madhubani, Pin-
        847225
  2.    Shashikant Jha, Son of Late Kamala Kant Jha, Resident of Potgah, Post-
        Madhubani, District-Madhubani, Pin-847225

                                                                  ... ... Petitioner/s
                                      Versus
  1.    The State of Bihar through the Additional Chief Secretary, education
        Department, Bihar, Patna.
  2.    Director, Higher Education, education Department , Bihar, Patna.
  3.    Kameshwar Singh Darbhanga Sanskrit University, Darbhanga through its
        Registrar
  4.    Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
        Darbhanga
  5.    Registrar, Kameshwar Singh Darbhanga Sanskrit University, Darbhanga.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 11469 of 2019
       ======================================================
       Dr. Kashi Nath Jha son of Late Shri Devnath Jha resident of Shubhankarpur,
       Dayodhi, Radha Krishna Mandir, P.O. and P.S.- Shubhankarpur, Chataria,
       District- Darbhanga- 846006.

                                                                  ... ... Petitioner/s
                                     Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Bihar, Patna.
 Patna High Court CWJC No.3653 of 2019(13) dt.17-03-2023
                                           4/5




  2.    Kameshwar Singh Darbhanga Sanskrit University, Darbhanga through its
        Registrar.
  3.    Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
        Darbhanga.
  4.    The Registrar,      Kameshwar       Singh       Darbhanga   Sanskrit   University,
        Darbhanga.
  5.    Principal, Nandan Sanskrit Mahavidyalaya, Ishopur, Deep, Madhubani.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                   Civil Writ Jurisdiction Case No. 14595 of 2019
       ======================================================
       Dwarika Nath Jha Son of Kanj Nath Jha Resident of Ward No. 46, Rambagh,
       Dharm Samaj Sanskrit College Campus, Musahri, District- Muzaffarpur.

                                                                        ... ... Petitioner/s
                                     Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Bihar, Patna.
  2.    The Director Higher Education, Government of Bihar, Patna.
  3.    Kameshwar Singh Darbhanga Sanskrit University Darbhanga through its
        Registrar.
  4.    Vice Chancellor Kameshwar Singh Darbhanga Sanskrit University,
        Darbhanga.
  5.    The Registrar Kameshwar Singh Darbhanga Sanskrit University, Darbhanga.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 3653 of 2019)
       For the Petitioner/s      :       Mr.Durga Nand Jha, Advocate.
                                         Mr. Ram Naresh Jha, Advocate.
       For the Respondent/s      :       Mr.Ashutosh Ranjan Pandey (Aag15)
       (In Civil Writ Jurisdiction Case No. 23716 of 2018)
       For the Petitioner/s      :       Mr.Abhinav Srivastava
       For the Respondent/s      :       Mr.Prabhakar Jha- Gp27
       (In Civil Writ Jurisdiction Case No. 3825 of 2019)
       For the Petitioner/s      :       Mr.Abhinav Srivastava
       For the Respondent/s      :       Mr.Smt.Shilpa Singh (Ga12)
       (In Civil Writ Jurisdiction Case No. 10239 of 2019)
       For the Petitioner/s      :       Mr.Abhinav Srivastava
       For the Respondent/s      :       Mr.Smt.Binita Singh (Sc28)
       (In Civil Writ Jurisdiction Case No. 10722 of 2019)
       For the Petitioner/s      :       Mr.Abhinav Srivastava
       For the Respondent/s      :       Mr.Madanjeet Kumar (Gp20)
       (In Civil Writ Jurisdiction Case No. 10787 of 2019)
       For the Petitioner/s      :       Mr.Abhinav Srivastava
       For the Respondent/s      :       Mr.Kameshwar Kumar (Gp17)
       (In Civil Writ Jurisdiction Case No. 11469 of 2019)
           Patna High Court CWJC No.3653 of 2019(13) dt.17-03-2023
                                                     5/5




                  For the Petitioner/s      :       Mr.Abhinav Srivastava
                  For the Respondent/s      :       Mr.Smt. Binita Singh (Sc28)
                  (In Civil Writ Jurisdiction Case No. 14595 of 2019)
                  For the Petitioner/s      :       Mr.Abhinav Srivastava
                  For the Respondent/s      :       Mr.Ashutosh Ranjan Pandey (Aag15)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                        ORAL ORDER

13   17-03-2023

On the ground of personal difficulty of learned AAG-13, put up this case on 20th March, 2023 under appropriate heading.

(Anil Kumar Sinha, J) S.Ali/-

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