Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Mizoram - Subsection

Section 24(2)(c) in Mizoram Cooperative Societies Act, 2006

(c)make appropriate planning and designing for providing specialized training and education programmes to employees and members respectively and provide required data based information;