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State of Uttar Pradesh - Section

Section 48 in U.P. Revenue Code (Amendment) Act, 2016

48. Amendment of Section 61.

- In Section 61 of the said Code, in Hindi version, for the explanation, the following explanation shall be substituted, namely -Li'Vhdj.k bl /kkjk ds iz;kstu ds fy, in rkykc esa rkykc] iks[kj] rM+kx vkSj ty ls vkPNkfnr vU; Hkwfe Hkh gSA.