Section 3(b) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004
(b)With regard to determination of tariff for wheeling of electricity in a transmission system, the principles as enumerated in Para 7 (d) of these Regulations for determination of wheeling charges in respect of a distribution system shall be made applicable in addition to the nine principles as laid down in Section 61(a) to 61(i) of the Act.
