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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(3) in Regulations of the Tamil Nadu Agricultural University

(3)All travel outside India by the officers and other employee, shall be authorised by the Board of Management on the recommendation of the Vice-Chancellor.Appendix-V
Grade Daily Allowance Mileage per k.m Class of Journey Air-Travel
Grade I        
Vice-Chancellor and Registrar (if he is an I.A.S. officer) Rs. 12.50 0.36p Air-condition or First Class Eligible both within and outside the State.
Note- Vice-Chancellor is entitled forone-and-a half times Daily Allowance of Grade I Officer.
Grade II        
All Officers & employees not included in Grade I drawing apay of Rs. 1000 p.m. and above. Rs. 10.00 10.36p First Class Eligible
Grade III        
Employees whose minimum pay in the time scale is Rs. 400 andabove p.m. Rs.8.00   First Not eligible
For Officers        
Drawing pay of above Rs.750   0.36p    
For all others   0.24p    
Grade IV        
All employees not included in Grade III drawing pay of Rs. 400and above. Rs. 6.00 0.24p Second Class Not eligible
Grade V        
All employees drawing a pay of Rs.200 and above but below Rs.400 Rs. 4.50 0.18p   Not eligible
Rail-travel        
Employees drawing Rs. 299 & below     Third Class  
Employees drawing Rs. 300 & above     Second Class  
Grade VI        
All employees on a pay of less than Rs.200 Rs. 3.00 0.18p Third Class Not eligible
Appendix - VIList of Special Tracts in Which Daily Allowance and Mileage are IncreasedClass I