Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(2) in The Gujarat University Act, 1949

(2)All institutions [within the University Area] [These words were substituted for the words 'within the Ahmedabad Area' by Gujarat 6 of 1973, section 42 (1).] recognized under sections 35 and 63 [or approved under section 35A] [These words, figures and letter were inserted by Gujarat 6 of 1973, section 42 (2).] shall be the constituent institutions of the University.