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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(c) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(c)who has been convicted under the Essential Commodities Act, 1955 or the Seeds Act, 1966 or the Environmental Protection Act, 1986 within three years preceding the date of application.