Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] NCT Delhi - Subsection Section 28(3)(a) in The Delhi Technological University Act, 2009 (a)to examine and scrutinise the annual budget of the University and to make recommendations on financial matters to the Board of Management;