Section 34(5) in West Bengal Shops and Establishments Rules, 1964
(5)On receipt of the information referred to in sub-rule (3) the applicant shall present the requisite folios and Court-fee stamps to the referee along with the counterfoil of his original application on which receipt of the Court-fee stamps and folios filed shall be acknowledged and the date on which the copy will be. ready for delivery noted.The counterfoil shall then be returned to the applicant.
