Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969 10. [ Use of telephones. [Vide G.O. Ms. No. 1823, Public (Establishment), dated the 10th November 1983 (with effect from 10th November 1983).] - A Member shall be entitled to the use of telephone in the hostel, subject to the condition as may be prescribed in this regard, from time to time.]
