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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(3)(a) in Andhra Pradesh Electricity Reform Act, 1998

(a)the term licence , licensee , license holder shall have the meaning as defined under this Act and the licences shall be construed as having been issued under this Act;