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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(c) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982

(c)wilfully withholds or fails to account for any book, paper or other document in his possession, custody or control relating to a scheduled institution in contravention of sub-section (2) of Section 5; or