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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14)(a) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(a)has injured, exploited, abused or neglected the child or has violated any other law for the time being in force meant for the protection of child; or