Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 119] [Section 6] [Entire Act] Union of India - Subsection Section 6(b) in The General Clauses Act, 1897 (b)affect the previous operation of any enactment so repealed or anything duly done or suffered thereunder; or
