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Rajasthan High Court - Jodhpur

H.B. Bansali T.T. School vs Mr. Pawan Kumar Goyal on 11 February, 2022

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 7/2022 H.B. Bansali T.T. School, Run And Managed By Hulash Chand Bhansali Devi Bhansali Charitable Trust Through Its President Kanhaiya Lal Bhansali S/o Late Hulaschand Bhansali, Aged About 82 Years, R/o Near PCP School, Sujangarh, Churu- Rajasthan.

----Petitioner Versus

1. Mr. Pawan Kumar Goyal, I.A.S. Principal Secretary (School Education), Government Of Rajasthan, Main Building, Secretariat, R.no.1212, 2nd Floor, Jaipur- 302005

2. Kanna Ram, Director, Elementary Education, Bikaner (Rajasthan).

3. Pala Ram Mewata, The Coordinator, Pre D.El.Ed-2021-22, Elementary Education, Bikaner.

4. T. Pritam Singh, Western Regional Committee, National Council For Teacher Education Through Its Regional Director G-7, Sector-10, Dwarka, Landmark Near Metro Station Sector-10, Dwarka, Delhi - 110075.

5. State Of Rajasthan, Through The Principal Secretary, School Education Department, Government Of Rajasthan, Main Building, Secretariat, R.No.1212, 2nd Floor, Jaipur- 302005.

----Respondents For Petitioner(s) : Mr. M.S. Raghav JUSTICE DINESH MEHTA Order 11/02/2022

1. Learned counsel for the petitioner seeks permission to withdraw the present contempt petition, as due compliance of the order under consideration has been made.

2. Permission granted, as notices have not yet been served.

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(2 of 2) [WCP-7/2022]

3. The contempt petition is dismissed as withdrawn.

(DINESH MEHTA),J 70-Ramesh/-

(Downloaded on 11/02/2022 at 09:03:45 PM)

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