Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(n) in The Regional Centre for Biotechnology Act, 2016

(n)the establishment, management, recognition and abolition of centres of studies, schools, departments, specialised laboratories, halls and institutions; and