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[Cites 12, Cited by 0]

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh, vs Murakonda Srinivasa Rao, on 30 August, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

  APHC010010272024


    Sv0
                        IN THE HIGH COURT OF ANDHRA PRADESH
                                     AT AMARAVATI




                     SATURDAY, THE THIRTIETH DAY OF AUGUST S                   •rr

                        TWO THOUSAND AND TWENTY FIVE       @
                                   PRESENT                                M

            the honourable SRI JUSTICE NINALA JAYASURYA
                                     AND
     the honourable SRI JUSTICE TARLADA RAJASEKHAR RAO
  WRIT APPEAL Nos: 29. 25fi
                                                             '•96, 218. 233
                              235 AND 257 OF 2024                     ^

                          WRIT APPEAL NO: 29 OF 2()9d

     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.9381/20231 on the file of the High Court of
A.P,


Between:


  1 • The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District.
  2. The Commissioner of School Education, State of Andhra Pradesh
     Ibrahimpatnam Krishna District.
                                      _                       ...Appellants/
                                      Respondents in W.P.No.9381 of 2023
                                    AND


 1. Maiia Seethanna, S/o. Suraiah aged about 60 years, Occ: Vocationai
    Training Instructor 2 P H S School Gunnalaxmipuram Vizianagaram
    District.


 2. A Subba Rami Reddy, S/o. Aged 62 years, Occ: Vocational Training
    Instructor Retd Z P H S Irupakutanu Adoni Kurnool District.
 3. Madduri Subrahmanyam, S/o. Balaiah aged 61 years, Occ; Vocational
    Training Instructor Retd Kadapa Municipal Corporation School Kadapa
                                                                                              0


               4. A Madhusudhan Rao, S/o. LaxmiNarasimha Rao,
                                                            i   Aged about 61 years,
                  Occ: Vocational Training Instructor Retd Z P H S School Badwel
                      Kadapa District.
               5. B. Josef, S/o. Ijaiah aged about 61 years, Occ: Vocational Training
• ^                                      Z P H S Kondapuram Kadapa District,
              /6
                         parala Kumari, W/o. Vakapalli B K V S Shastry. Aged 54 yeas Occ;
      i   '          .^ofcational Training Instructor B R M C High School Church Square
                     Kakinada E. G. District.

                                   ■ ..Respondents/Petitioners in W.P.No.9381 of 2023
               7. The State of Andhra Pradesh, rep by its Principal Secretary Finance
                  Department Secretariat Velagapudi Guntur District
                  (The respondent
                                   no.7 is not necessary to this petition)
      lA NO: 2 OF 9()9d                                          ...Respondent/Respondent

                   Petition under Section 151 CPC praying that in the circumstances stated
      in the affidavit filed in support of the petition, the High Court may be pleased
      may be pleased to suspend the orders dt 11.05.2023 made in W.P.No.9381
      of 2023 in the interest of justice, pending disposal of the above writ appeal.
      lA_NOj_1OF2025
      Between:


              1. Malla Seethanna, S/o. Surpiah aged about 60 years, Occ: Vocational
                   Training Instructor Z P H S School Gunnalaxmipuram Vizianagaram
                   District.

          2. A Subba Rami Reddy, S/o. Aged 62 years, Occ: Vocational Training
             Instructor Retd Z P H S Irupakulanu Adoni Kurnool District.
          3. Madduri Subrahmanyam, S/o. Balaiah aged 61 years, Occ: Vocational
             Training Instructor Retd Kadapa Municipal Corporation School Kadapa
          4. A Madhusudhan Rao, S/o. LaxmiNarasimha Rao, Aged about 61 years,
               Occ: Vocational Training Instructor Retd 2 P H S School           Badwel
               Kadapa District.
  5. B. Josef, S/o. Ijaiah aged about 61 years Occ; Vocational Training
     Instructor Retd Z P H S Kondapuram Kadapa District.
 6. S. Sarala Kumari, W/o. Vakapalli B K V S Shastry, Aged 54 yeas          Occ;
     Vocational Training Instructor    B R M C High School Church Square
     Kakinada E. G. District.

                                       ...Petitioners/Respondents Nos.1 to 6
                                      AND


  1. The State of Andhra Pradesh, rep by its Principal Secretary School
     EducationDepartment Secretariat Velagapudi Guntur District.
                                                                 Pradesh
  2. The Commissioner of School Education, State of Andhra
     Ibrahimpatnam Krishna District.
                                                    ...Respondents/Appellants
  3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
     Department Secretariat Velagapudi Guntur District.
      (The respondent noJ is not necessary to this petition)
                                              ...Respondent/Respondent NoJ

     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of ite petition, the High Court may be pleased
                                                                                   to


vacate the   interim directions granted on 28.10.2024 in l.A.No. 2 of 2024 in
W.A.NO. 29 of 2024.


Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the    Respondent Nos.l to 6 : SRI SAREDDY SRINIVASA
                                           REDDY


Counsel for the Respondent NoJ : GP FOR SERVICES I
  APHC010103282024




                          WRIT APPEAL NO:         np 2024


Between:

   1- The State of Andhra Pradesh,
                                            rep by Principal Secretary School
      Education Department Secretariat ' ^elagapudi Guntur District.
  2. The Commissioner of School Education, State of
                                                               Andhra Pradesh
      Ibrahimpatnam, Krishna District.
                                                   * .            ■•■Appellants/
                                       Respondents m W.P. No.7064 of 2023
                                      AND


  1- G, V. S. Parusu Ram, S/o. Parusu Ramudu aged 51 years. Vocational
     Training Instructor ZPHS Kothakota Visakhapatnam District R/o. D No
     1499 Gandhi Nagar Ravikamatham Mandal Kothakota Visakapatnam
    Andhra Pradesh.
 2. P. Krishna Prasada Rao, S/o. Rama Rao aged 52 Years
                                                                    Vocational
    Training Instructor ZPHS
   456121/1
                                 Anandapuram Visakhapatnam         District R/o
                       KummaraVeedhi        Chittivalasa      Tagarapuvalasa
   Bheergunipatnam Visakapatnam AndhraI Pradesh.
3- P. Sugunanamma, D/o John Venkata Swamy aged 58 years Vocationai
   Training Instructor ZPHS Thotada Visakhapatnam
   Main road                                                 District R/o 523
                    gavarla Anakapalli Viilage Thelada post      Munagapaka
   Mandaiam Visakapatnam Andhra Pradesh.
4. Velangini, D/o Sanjeevi aged 47 years cational
                                                           Training Instructor
  ZPHS impuram Visakhapatnam District R/o. 31337 Rosiliyan street
  Gnanapuram Vskp urban Valties RS Visakapatnam Andhra Pradesh.
                                             /V   --




  5. R. V. K. M. Prasad, S/o. Veerabhadra Swamy, aged 57 years.
     Vocational Training Instructor, Z P H S, Thummapala, Visakhapatnam
    District,     R/o 10765/1 VuppulavariVeedhi, Anakapalli        Near Konda

    master School, Anakapalli, Visakapatnam, Andhra Pradesh.
 6. G. J. S. Kumari, D/o Chinnappa, aged 47 years Vocational Training
    Instructor, Z P H S, Adivivaram, Visakhapatnam District. R/o 341212/1
    Hohy Cross Street, Gnanapuram, VSKP Urban.
 7. B. Shyamalatlia, D/o Douglass, aged 52 years. Vocational Training
    Instructor, Z P H S, Ch N Agraharam, Visakhapatnam District, R/o
    442428 Railway New Colony, Vskp urban, Akkaipalem, Visakapatnam,
   Andlua Pradesh

 8. SK. Prasad, S/o. Ramana, aged 44 years.                Vocational Training
   Instructor, Z P H S, Paravada, Visakhapatnam District, R/o Plot No
   127       Pharmacity    Colony,    Gajuvaka,      Lamarthi    Aghraharam
   Visakapatnam, Andhra Pradesh.

9. Ch.V. L. Kumari, D/o. Ch Joginaidu, aged 39 years. Vocational Training
   Instructor, Z P H S,   Paravada, Visakhapatnam District, R/o 162
   Parawada, Visakapatnam, Andhra Pradesh.
10.K. Appalanaidu, S/o. Demudu, aged 46 years. Vocational Training
   Instructor, Z P H S,         Paravada, Visakhapatnam District, R/o 1020
   Vennalapalem Post, parawada, Visakapatnam, Andhra Pradesh
11.G. Eswara Rao, S/o. G Simhachalam, aged 55 Years, Vocational
   Training Instructor, Z P H S',^ Paravada, Visakhapatnam District. H No 9
  Thanam, Parawada mandal, Visakapatnam, Andhra Pradesh.
12. J. Venkata Ramana, S/o. Raja Rao, aged 47 years. Vocational
    Training   Instructor, Z P H S, Kanithi, Visakhapatnam District, R/o
   7112      BC       Colony,    Parawada Mandal, Visakapatnam Andhra
   Pradesh.

13.P. Srinivasa Rad, S/o. Jagannadham aged 55 years                Vocational
  Training        Instructor Z P H S Kanithi Visakhapatnam District R/o CI30
     BHPV
               Town Ship Gajuwaka pedajantyada BHPV Visakapatnam
    Andhra      Pradesh.

 14.K. Rambabu, S/o. Manikyala Rao, aged 55 years. Vocational Training
    Instructor, Z P H S, Mindi               Visakhapatnam Distiict, Rio 9395/2
    KotniVeedlii,     Near Ramalayam, Analapalli,         Visakapatnam, Andhra
    Pradesh.

 15.CH Nageswarao, S/o. CH VSR Murthi, Aged 49 years. Vocational
    Instructor, Z P H School, Jangareddigudem, West Godavari District.
 16.P. R. Sekhara Rao, S/o. Someswara Rao, Aged 58 years. Vocational
    Training Instructor, M G M High School, Visakapatnam.
 17.R. Venkata Rao, S/o. DemuduBabu                 aged 50 Years, Vocational
   Training Instructor, Z P H S, A Koduru, Visakhapatnam District, Rio 000
    R N palem road, medhicherla, K Kotapadu, Visakapatnam, Andhra
   Pradesh.

18.V. Sanyasayya, S/o. Sahyasulu, aged 54 years. Vocational Training
    Instructor, Z P H S, A Koduru, Visakhapatnam District, R/o C48 3/55
    Dikshithulapalem          Kotapdu Mandalam, Pindrangi,       Visakapatnam
   Andhra Pradesh.

19.R Arjuna, S/o. R. Demudu                 aged 47 years. Vocational Training
   Instructor, Municipal High School, Gandhinagar,    Anakapalli
   Visakhapamam Dist, R/o. 000 K Kotapadu, Pindrangi, K Koduru,
   Visakapatnam, Andhra Pradesh.

20.A Papavathi, D/o. Venkata Rao, aged 58 years. Vocational Training
   Instructor, DPN Z H S, Kasimkota, Visakhapatnam District, R/o 1546/1
   Chinababu        Colony,    Anakapalli       mandal,   Thurrunapalem   post.
  Visakapatnam, Andhra Pradesh

21.B. A. Krishna Rao, S/o. Appa Rao, aged 52 years. Vocational Training
   Instructor, DPN Z PH S, Kasimkota, Visakhapatham District, R/o 1766
  Dadivari street. Ward 10            Kasimkota Mandalam,       Visakapatnam,
  Andhra Pradesh.
   22.P. T. Ganesh, S/o. Subralunanyam,             aged 45 Years, Vocational
      Training       Instructor,
                                   DPN Z P H S, Kasimkota, Visakhapatnam
      District, R/o. 23b      Sankaram Village, Rebacca        Post, Anakapale
     Mandalam,          VisakapatnamAndhra Pradesh.
  23.S Udya Lakshmi, D/o. Satyanarayana            aged 56 Years, Vocational
      Training Instructor, M T G H S Anakapalli, Visakhapatnam District
      R/o. 300512 Kanithi Colony, Vadlapudi,           Visakapatnam, Andhra
      Pradesh.

  24.D. Appala Naidu, S/o. Srirama Murthy          aged 50 years. Vocational
     Training Instructor, M G H S Anakapalli, Visakhapatnam District, R/o.
    8-6, Malla Street, Anakapalli mandal, NldanamDoddi, Visakapatnam,
    Andhra Pradesh.

 25.J. Pentayya, S/o. Demudu,           aged 53 years. Vocational Training
    Instructor,
                    M H S Andkapalli, Visakhapatnam District,       R/o 3433
    Narisinga Rao Peta,
                               Anakapalli         Baba temple.     Anakapalli,
    Visakapatnam, Andhra Pradesh.
 26.P. Bhaskara Rao, , S/o. Appa Rao aged 52 years. Vocational Training
   Instructor, Ambethkar School, Anakapalli, Visakhapatnam District, R/o
   1054/A Vennalapalem Post. Parawada Post             Visakapatnam, Andhra
    Pradesh.

27.K. Ravi, S/o. Govinda Rao.aged 61 years. Retired Vocational Training
   Instructor, Visakhapatnam District, R/o 454045/9 Flat No 202 Niharika
   Castel Apartment, Abid Nagar, Akkayapalem Visakapatnam, Andhra
    Pradesh.

28.V Neelaveni, D/o. Joginaidu        aged 44 years.    Vocational Training
   Instructor, Z P H S,       Nadupuru, Visakhapatnam District, R/o 21329
   Seelha Nagaram, PedaGantayada, Visakapatnam, Andhra Pradesh.
29.R. A. Prasanna Kumar, S/o. Joseph, aged 45 years.              Vocational
  Training
                  Instructor, Govt High School. Yelamanchili. Visakhapatnam
  District   R/o.
                       21525/3 Hill side Street Sector9, MVP     Colony, LB
  Colony,         Visakapatnam, Andhra Pradesh.
     30.Gannina Tatarao, S/o.
       ZPH
                                Nageswarao, Vocational Training Instructor,
              school, Nallajerla, R/o. 2109 ZPH School opposite Nallajerla
       West
              Godavari District, A P - 534112.
   31.Kachala Subbarao, S/o.
      ZPH School,
                                  K, Ramarao, Vocational Training Instructor,
                      j. R. Gudem, R/o. H, No. 9378 Rajula Colony'
     Janagreddygudem Mandal, West Godavari District, A P - 534447
   32.B. V. T. Apparao, S/o.
                               Apparao, Vocational Training Instructor ZPH
     School, J R Gudem, R/o 20dl8 37111 ward Gandhi nagar, VT C 'eiuru.
      West Godavari District, A P534002.
  33.Sirigineedi Satyanarayana
     Instructor, ZPH School
                                   S/o. Suryanarayana, Vocational Training
                               Akividu, H.No. 1537/1A KosuruVari Street,
     Akividu Mandal, Akividu, West Godavari District, A P - 534235.
  34.Siddaninaga Venkata Ramana, S/o. Ramarao, Vocational Training
     Instructor, ZPH School
                               J R Gudem, H No 3222/BI Near Indian Bank,
    Veeravasaram, West Godavari District A P- 534245
 35.Sarella Sumangaia, W/o.
                               K. Venkatarao, Vocational Instmctor R/o 58
    Kottum Nera AMAL College, Anakapalli Manadal,             Thununapala
    Visakapatnam, A P - 53100-
 36 Kodavalli Prabhavathi, W/d.        Martin James, Vocational Instructor
    ZPP High School, Kannapuram, West Godavari District, R/o 12123 A
    behind ZP high school, jangareddigudem. West Godavari Andhra
    Pradesh.

37.M Nagaraju, S/o. Late M Sreenivasan, Vocational Instructor, ZP High
   School, Nagari, Chittoor, R/o.
                             " 1283A B C Colony, Narayanavanam
   Chittoor, Andhra Pradesh.
38.Y. Yesupadam, C/o. Anandaiah Vocational Instructor, ZP High School
   Nagari, Chittoor, R/o. 27/78 Kamaraj Nagar, Puttur
                                                           Mandal, puttur.
   Chittoor District, Andhra Pradesh.
39.Marupilla Sreenivasarao, S/o. Marupilla Konda Babu, Vocational
   Instructor, ZP High School, Chittivalasa, Vishakapatnam, R/o Door No
           146 Ward No 1 Peddipalem, Peddipalem, Visakhapatnam, Andhra
          Pradesh.

                          ...Respondents/Petitioners in W.P. No.7064 of 2023
     40.The State of Andhra Pradesh, rep by its Principal Secretary Finance
        Department Secretariat Velagapudi Guntur District,
                                                      ...Respondent/Respondent
 lA NO: 2 OF 2024


       Petition under Section 151 CPC praying that in the circumstances stated
 in the affidavit filed in support of the petition, the High Court may be pleased to
 suspend the orders dt.11.05.2023 made in W.P.No.7064              of 2023 in the

interest of justice, pending disposal of the above writ appeal.

Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 39 : SRI P. S. P. SURESH KUMAR

Counsel for the Respondent No.40 :GP FOR SERVICES I
APHC010076802024




                       WRIT APPEAL NO: 159 OF 2024

      Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11-05-2023 made in WP.No. 9627/2023on the file of the High Court
of A.P.

Between:


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
     Education Department Secretariat Velagapudi Guntur District.
  2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.

                                                                    ...Appellants/
                                         Respondents in W.P.No.9627 of 2023
                                      AND
                                                                                       #
     1. CH. Jayamma. D/o. C. Pullaiah (died per E.R) Smt. M. Vijaya Shantha
        Kumari D/o. Late Ch Jayamma aged about 48 years, Occ: Employee
        R/o. H. No. 32748 Chappal Bazar, Kachiguda, Hyderabad.
                          ...Respondents/Petitioners in W.P.No.9227 of 2023


    2. The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District,
        (The respondent no.2 is not necessary to this petition)
                                                     ...Respondent/Respondent
lA NO: 2 OF 2024


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.9627              of 2023 in the

interest of justice, pending disposal of the above writ appeal.

Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent NO.1: SRI SAREDDY SRINIVASA REDDY

Counsel for the Respondent No.2 :GP FOR SERVICES I
APHC010076722024




                       WRIT APPEAL NO: 162 OF 2024

      Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.3540/2023 on the file of High Court of A.P.
Between:


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District.
   2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.
                                                                    ...Appellants/
                                         Respondents in W.P.No.3540 of 2023
                                       AND


  1. Boddu Seshagiri Rao, S/o. Anjaneyulu aged 55 years. Occ: Vocational
     Training Instructor,      GVJ ZPH Boys School Jaggaiahpet,           Krishna

      District.

  2. Challamalla Shiva Rama Krishna Vara Prasad, S/o. Ramulu aged 59
     years.       Occ: Vocational Training Instructor,   GVJ ZPH Boys School
      Jaggaiahpet, Krishna District.
                                                                        Occ;    Rtd
  3. Bobba Indira Devi, D/o. Bhushaiah, aged 70 Years,
      Vocational Training Instructor       ZPHS Vadlamannadu Gudlavalleru,

      Krishna District.

  4. Ch. Chennu Bai, D/o. Chennaiah, aged 61 years, Occ: Rtd Vocational
      Training Instructor, SKD ZP High School Kowtharam Gudlavalleru,
      Krishna District.

   5. K. Aruna, D/o. Pitchaiah aged about 67 years        Occ: Rtd Vocational T

      raining Instructor, ZPGH School Gannavaram, Krishna District.
                          ...Respondents/Petitioners in W.P.No.3540 of 2023

   6. The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District,
      (The respondent no.6 is not necessary to this petition)
                                                     ...Respondent/Respondent
lA NO: 2 OF 2024

     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3540 of 2023                   in the

interest of justice, pending disposal of the above writ appeal.
                                                   c      (l_



       IANQiJ_OF2025
       Between:

           f- Bobba Indira
                                  Devi, D/o. Bhushaiah. aged 70 Years ■            Occ:     Rtd
              Vocational Training Instructgr?r, ZPHS
                                                ^    Vadlamannadu
              Krishna District.                                                Gudlavalleru,
          2- Ch. Chennu Bai D/o. Chennaiah,
                                                      aged 61 years. Occ; Rtd
                                                                  Vocational
             Training Instructor, SKD ZP High School
            Krishna District.                        Kowtharam Gudlavalleru
         3- K. Aruna, D/o.
                                Pitchaiah aged about 67 years, Occ; Rtd
                                                                        Vocational T
            raining Instructor. ZPGH School
                                                Gannavaram, Krishna District.
                                             A^..^Petltloners/Respondent Nos. 3 to 5

           Edurata DlptrtmrntsrT''"''
       2 Ther                                                   Guntur District



      3. Boddu Seshagiri Rao                      ■ -.Respondents/Appellants
                               S/o. Anjaneyulu aged 55 years, Occ; Vocational
         Training Instructor, GVJ ,-ZPH Boys School
          District.                                             Jaggaiahpet,      Krishna
      4. Challamalla Shiva Rama Krishna Vara Prasad
         years                                                   S/o. Ramulu aged 59
                      Occ: Vocational Training Instructor.     GVJ ZPH Boys School
         Jaggaiahpet, Krishna District.
     5- The State of Andhra Pradesh,
        Department                           rep by its Principal Secretary Finance
                   Secretariat Velagapudi Guntur District,
        (The respondent Nos.3 to S is not
                                          necessary to this petition)
                                    -Respondents/Respondent No.1, 2 & 6
      Petition under Section 151 CPC
in the affidavit filed i                    praying that in the circumstances stated
                        'n support Of the petition, the High Court may be pleased to
                                               I   "




 vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 ini
 W.A.No. 162 of 2024.


 Counsel for the Petitioners: GP pOR SERVICES III
 Counsel for the Respondent Nos.1 to 5 : SRI SAREDDY
                                             SRINIVASA REDDY

Counsel for the Respondent No.6 :GP FOR SERVICES I
APHC010076842024


  0^0
  0

                         WRIT APPEAL NO: 188 OF 2024

      Writ Appeal under Clause 15 of the Letters Patent preferred aaainst the
order dt.01/08/2023 in W.P No. 10006/2023 on the file of mTHigh Cou^
Between;


   1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
      Education Departments ■ Secretariat Buildings, Velagapudi, Guntur
       District.

  2. The Commissioner of School Education, State of Andhra Pradesh
      Ibrahimpatnam Krishna District.
  3. The District Educational Officer, SPSR Nellore District.
                                                                ...Appellants/
                                     Respondents in W.P. No.10006 of 2023
                                    AND

 1. Sayed Karimulla Saheb, S/o. Mastan, aged 59 years. Vocational
    Instructor J B R Govt. High School Main Bazzar Kowuru, SPSR
      Nelluru, R/o. D No 13/37 Kummari Veedhi, Gandavaram Kodavaluru
      Nellore- 524317.

 2. V. J. Y. Murali Krishna, S/o. Late Janaki Ram, aged             55 years
      .Vocational Instructor S R R Z P High School Allipuram , Nellore Rural,
           SPSR Nellore, R/o. D no 253642 Netaji Nagar 6h street Road, Nellore
          A P524004.

      3. Jagarlamudi Kanakaiah, S/o. Venkata Subbaiah             aged 64 years,
         Vocational Instructor ZP high School Northrajupalem, Nellore District,
         R/o Kammapalem, Kodavalum, Nellore. A P524316
     4. Kathi Syam Prasad, S/o. K. Venkaiah, aged 62 years. Vocational
         Instructor ZPHS,    Northrajupalem, R/o. 36/1 A Block Siri Gardens
         Pedda Chemku, A.P, 524002.
                         ...Respondents/Petitioners in W.P. No.10006 of 2023
     5. The State of Andhra Pradesh, rep by its Principal Secretary Finance
         Department Secretariat Velagapudi, Guntur District.
                                                     ...Respondent/Respondent
 lA NO: 2 OF 2024


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.01 .08.2023 made in W.P.No. 10006 of 2023 in the
interest of justice, pending disposal of the above writ appeal.

Counsel for the Petitioners; GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 4 ; SRI P. S. P. SURESH KUMAR
Counsel for the Respondent No.5 : GP FOR SERVICES I
APHC010076752024




                       WRIT APPEAL NO: 189 OF 2024

                  under Clause 15 of the Letters Patent preferred against the
order dt. 12/05/2023 in W.P No. 11908/2023 on the file of the High Court of
                                                 if

 Between:


    1- The State of Andhra Pradesh. Rep. by its Principal Secretary, School
         Education
         District.       epartment, Secretariat Buildings, Veiagapudi, Guntur
   2. The Commissioner of School
                          r      Education,          State of Andhra Pradesh
         Ibrahimpatnam Krishna District.

                                       Respondents in W.P. No.119oTof 2023^
  T S. Shabbir Ahmmed, Retired S/o. Sayed Ahmmed
                                                      Aged 60 years.
    Vocational Training Instructor K N M Municipal School
     Kurnool District.                                              Nandyala,

  2. T Vanaja Kumari
    ,,                                     Surender Reddy, Aged 63 years
         ocational Training instructor Gov, High School, Sullurupe,
    Sullurupeta Mandal, SPSR Nellore' District.
                                                                         Post

    S K Sadikuddin          Retired S/o. Late Johny Basha,
                                                            Age 62 years.
    Vocational       Training Instmctor Govt High School
                                                           Sullurupet Post
    Sullurupeta Mandal, SPSR Nellore- District.
4- P. Ratnam, S/o. Penchalaiah, Aged 58
   Instructor Z P H S L Girls                     years. Vocational Training
   District.
                                   High School, Atmakur Post, SPSR Nellore
5. B. VenkataKrishnaiah
                            Retired, S/o. Penchalaiah,      eged 63 years.
   Vocational Training Instructor
                                    Z P H S, High School, Muthukuru Post
   Muthukuru Mandal, SPSR Nellore District.
6- G. V. N. Naganiani, W/o. Satyanarayana. Aged 58
                                                          years. Vocational
  Training Instructor Z P H S,
                                           Tagaraku Post Kadiri Mandal,
  Ananthapuraniu District.
                      ■-Respondents/Petitioners m
                                                i W.P. No.11908 of 2023
     7. The State of Andhra Pradesh, rep   i by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District, (the respondent
       no.7 is not necessary to this petition)
lA NO: 2 OF 2024                                     ...Respondent/Respondent

      Pet,t,on under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt. 12-05-2023 made in WP.No. 11908 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
LA NO: 1 OF 202.1^

Between:

  1- T. Vanaja Kumari, Retired '
                                  W/o. Surender Reddy, Aged 63 years.
      Vocational Training Instructor Govt High School, Sullurupet Post
     Sullurupeta Mandal, SPSR Nellore District.
  2. S. K. Sadikuddin. Retired S/o. Late Johny Basha, Age 62
                                                                 years.
     Vocational Training Instmctor Govt High School, Sullurupet Post
     Sullurupeta Mandal. SPSR Nellore District
  3. P. Ratnam, S/o. Penchalaiah
                                        Aged 58 years. Vocational Training
     Instructor Z P H S L Girls
                                    High School, Atmakur Post, SPSR Nellore
     District.

 4. B. VenkataKrishnaiah, Retired S/o. Penchalaiah,
                                                         aged 63 years.
    Vocational Training Instructor Z P H S, High School, Muthukuru Post
    Muthukuru Mandal. SPSR Nellore District.
 5. G. V. N. Naganiani, W/o. Satyanarayana, Aged 58 years. Vocational
    Training Instructor Z P H S.
                                            Tagaraku Post Kadiri Mandal,
    Ananthapuraniu District.

                                     ...Petitioners/Respondents Nos. 2 to 6
                                    AND
        1. The Stale of Andhra Pradesh, Rep. by its Principal Secretary, School
          Education Department, Secretariat Buildings Velagapudi, Guntur
           District.

      2. The Commissioner of School Education            State of Andhra Pradesh
          Ibrahimpatnam Krishna District.
                                                       ...Respondents/Appellants
      3. S. Shabbir Ahmmed, Retired S/o. Sayed Ahmmed, Aged 60 years.
          Vocational Training Instructor K
                                              N M Municipal School Nandyala,
          Kurnool District.

     4. The State of Andhra Pradesh
                                            rep by its Principal Secretary Finance
         Department Secretariat Velagapudi Guntur District
     (Respondent No.3 and 4 is not necessary to this petition)
                                             ...Respondent/Respondent No.1 & 7

       Petition under Section 151 CPC praying that in the circumstances stated
 in the affidavit filed in support of the petition. the High Court may be pleased to
 vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
 W.A.No. 189 of 2024.


 Counsel for the Petitioners: GP FOR SERVICES
 Counsel for the Respondent NoM to 6 : SRI SAREDDY
                                               SRINIVASA REDDY

Counsel for the Respondent No.7 :GP FOR SERVICES I
APHC010076902024




                        WRIT APPEAL NO: 194 OF 2024
     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt.11/05/2023 in WP No.7046/2023 on the file of the High Court of A.P.
 . ' N




        Between:


          1. The State of Andhra Pradesh rep by its Principal Secretary School
             Education Department Secretariat Velagapudi Guntur District
          2. The Commissioner of School Education, State of Andhra Pradesh
             Ibrahimpatnam Krishna District.
                               ■..Appellants/Respondents in W.P. No.7046 of 2023
                                           AND


          1. Polireddy Bapanna, S/o. P. Banayya, Vocational Instructor, ZPHS High
             School, Chittivalasa, R/o. Kondalaagharaharam, Visakapatnam, Andhra
            Pradesh 531113.

         2. R. Gowreswara Subramanyam, S/o. R. Gowreswara, Rao, Vocational
            Instructor, ZPHS High School, Anakapalli, R/o 19217/7A Chodavaram
            Mandal, Visakapainam ,Andhra Pradesh 531036.
         3. S. Demullu, S/o. S.
                                    Peddayya, ZPHS High School, Musidipalli,
            Visakapatnam,     R/o. A.
                                        Koduru, Visakapatnam, Andhra Pradesh
            531022.

        4. Rajana Satyanarayana, S/o. Muthyala Naidu,Vocational instructor,
           ZPHS High School, Paravada, Visakapatnam, Rio Atchutapuram,
           Duppituru, Visakapatnam.
        5. Pochanapeddi Subrahmanyam, S/o. Late SSAB Sarma, Vocational
           Instructor, ZPHS High School, Makavarapalem, Visakapatnam , R/o 263
           Near Donbosco College, Boddepalli, Visakapatnam, Andhra Pradesh -
           531116.

        6. P. V. M Baskara Rao, S/o. Patric, Vocational Instructor, ST peters
           Aided High School, R/o. 34146/1J Near Ganapuram railway station
           Visakapatnam, A P - 530004.
        7. Kaki Demullu, S/o. Veera Swamy, ZPHS High
                                                             School, Kaniti
           Visakapatnam, 12635 Gandhi nagar Arilova, Visakapatnam, Andhra
          Pradesh - 530040.
                                            !   \-




  8. SK. Beebhi Ammena, W/o. Mehaboob Basha, Vocational Instructor, in
     BHPV TM High School, Visakapatnam, R/o 244938 Ambusagar Street
     Old Post ffice, Visakapatnam, A P -530001.
  9. Nadiminti Papi Naidu, S/o. '- Appala Naidu, Vocational Instructor, ZPHS
     High School, G L Puram, R/o. Flat NoGF03 1 Floor Castle Cyber Nest
     Bindra Nagar PM Palem, Visakapatnam Rural, A P 530041.
 lO.Ambati Rama Krishna, S/o. Appala Swamy, Vocational Instructor,
    ZPHS      High  School,   Narasapuram,          R/o.   Sangavarapukota,
    Vizianagaram, Andhra Pradesh 535145.
 11.T V S Satyanarayana Murthy, Vocational Instructor, ZPHS High School,
    Goeripatnam, R/o 3141 Near Sivalayam Sivadevuni Chilakala Palakollu
    Viravasaram, West Godavari, A P 534245.
 12.Gopini Nownepati, Retd Vocational Instructor, ZPHS High School,
    weavers Colony, Yemmiganuru Kurnool                518360,   R/o.   2283
    Yemmiganuru Kurnool, Andhra Pradesh.
 13.Bodduluru Srinivasarao, S/o. B. Poornachandra Rao, Vocational
    Instructor, ZPHS High School, Prathipadu, Gunturu District, R/o. Flat no
   501 As Forune 2 Lane Prathipadu, Gunturu District Andhra Pradesh.
14.Edara Venkata Subbarao, S/o. Pedanagaiah Vocational Instructor,
   ZPHS High School, Prathipadu, Gunturu District, R/o 101 Prathipadu,
   Gunturu District, Andhra Pradesh.
15.D Mohan Naidu, S/o. Ldfe Muniratnam naidu. Vocational Instructor,
   ZPHS High School, Doddipalle, Chittoor Rio 424 Vekatapuram
   Kalijavedu Nandanuru, Chittoor, Andhra Pradesh 517125.
16.S I Kalesha, S/o. Ismail, Retd Vocational Instructor, ZPHS High School,
   Gundalakattamanchi, Bangdrupalyam mandal, Chittoor, R/o. 151535
  Sowkarpet, Chittoor, Andhra Pradesh 517001.
17.E Komalanuna, W/o. K Ramamurthy, Vocational Instructor, ZPHS High
  School, Gundlakattamanchi, Chittoor, R/o 210 Nandanoor Gollapalli,
  Chittoor, Andhra Pradesh 517125.
                                                    2_6 -




       18.M Amruthamma, W/o. K. M. Ravindharnath Vocational Instructor, ZPHS
           igh School, Gundalakattamanchi Bangarupalyam, Chittoor R/o.
         23363/3D
                          Satyanarayanapuram,              Kongareddypalli    Muthu
          MarlyammagudI Veedhi, Chittoor, A P - 51700l'
      19.B Krishna Moorthy, S/o. late
                                             ^ mogalaiah. Retd Vocational Instructor
         ZPHS High School, Gundlakattamanchi, Chittoor, R/o 24/2 safhram'
         Chittoor, A P 517416.
      20.Vijayakumar P. S, S/o.
                                late P C Sanjeevi Modiliyar, Retd Vocational
         Instructor, ZPHS High School, Gundlakattamanchi Bangarupalyam,
         Chittoor - 517418, R/o.
                                     1699 Swamy Maestry Street, Chittoor A P
         517001.

     21.Katta Rajabi, W/o. N Venbta
                                     Sundara Satyanarayana, Vocational
        Instructor, ZPHS High School Jangareddiguden, R/o. 5283 APHB
        Colony LI G3 Phase2 Near
                                             Railway gate Palakol, West Godavari
        District, A P 534260.

                          ■ ■.Respondents/Petitioners in W.P. No.7046 of 2023
    22.The State of Andhra Pradesh, rep by its Principal Secreta^ Finance
        Department Secretariat Velagapudi Guntur District.
       (The respondent no.22 is not necessary to this petition)
                                                       ...Respondent/Respondent
 lA NO: 2 OF 9n9d                   ■ V ••




in the^'^r^ir'"                                    "-^-stances stated
sususpend
     pend r     T " dt.11.05.2023 made
          the orders              i    in W.P.No.7046              of 2023 in the
interest of justice, pending disposal of the above writ appeal.

Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos. 1 to 21 : SRI P. S. P. SURESH KUMAR
Counsel for the Respondent No! 22 : GP FOR SERVICES I
                                                \   ^




APHC010076872024




                      WRIT APPEAL NO: 195 OF 2()7d

     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order df. 11/05/2023 In WP No.3278/2023 on the file of the High Court of A.P.
Between:


      1. The State of Andhra Pradesh, rep by its Principal Secretary School
         Education Department, Secretariat Velagapudi Guntur District.
      2. The Commissioner of School Education, State of Andhra Pradesh
         Ibrahimpatnam Krishna District.
                       ...Appellants/Respondents
                                  AND
                                                 in W.P. No.3276 of 2023

  1. G. Satyanarayana, S/o. Ramunaidu, aged 60 years,       Occ: Vocational
     Training Instructor,   Z P H School B. Cheepurupalli Vizianagaram
     District.

 2. J. Ravi Mohan, S/o. Ramalaxmana Murthy aged About 56 years, Occ;
    Vocational Training instructor,
                                           M H School Kaspa Vizianagaram
    District.

 3. S. Indira Devi, D/o Dharma Rao aged 58 years.          Occ; Vocational
    Training Instructor, M H School Kaspa Vizianagaram District.
4. M. Srinivas, S/o. Satyanarayana aged 56 years.          Occ; Vocational
   Training Instructor, Z P H S Bondapalli Vizianagaam District.
5. V. Umadevi, D/o Someswara Rao aged 57 years.           Occ; Vocational
   Training Instmctor, M H School Kaspa Vizianagaram District,
6. Ch. V. Appa Rao, S/o. Appala Suryanarayana aged 58 years,          Occ;
   Vocational Training Instructor
   District.
                                      M H School Kaspa Vizianagaram

7. G. Adinarayana, S/o. Appalaswami aged
                                    ,    57 Years, Occ; Vocational
  Training Instructor, Z P High School Bogapuram , Vizianagaram District.
  8. A. Bhaskara Rao, S/o. Raji Babu aged 60 years, Occ: Vocational
    Training Instructor, M H School Kaspa Vizianagaram District,
 9. P. Appala Swami, S/o. Appayya aged 55 years, Occ: Vocational
    Training Instructor, Z P High School Bondapalli Vizianagaram District.
 10.D. V. Krishna Rao, S/o. Kondala Rao aged 65 years, Occ: Retired
    Vocational Training Instructor,     R/o. G. Agraharam Cheepurpalli
    Vizianagaram District.

 11.V. Ramalingeswara Rao, S/o. Venkata Reddy Babu Aged 63 years.
    Occ: Retd Vocational Training Instructor,    Z P High School Girls
    Nellimarla Vizianagaram District.
12.J. V. Ramana, S/o. Satyanarayana aged 61 years            Occ: Retired

   Vocational Training Instructor, Z P H School Jonnada Vizianagaram
   District.

IS.D.LalithaKumari, D/o. Nata Raju, aged 64        years,   Occ:   Retired
   Vocational Training Instructor,      Z P H School Jiyyammavalasa
   Vizianagaram District.
14.K Varalaxmi, D/o. Subramanyam aged 65 years.             Occ:   Retired

   Vocational Training Instructor, M H School Kaspa Vizianagaram District
   R/o. Vizianagaram.
15.V. S. B. Patro, S/o. P. V. S. Patro, aged 60 years, Occ: Vocational
   Training Instructor, Z P High School Gantyada Vizianagaram District.
16.A. Muthyalu, S/o. Sanyasi aged 59 years Occ: Vocational Training
   Instructor, Z P High School Badangi Vizianagaram District.
17.M Umarani, D/o. Babasuhder Rao, aged 60 years. Occ: Vocational
   Training Instructor, M H School Kaspa Vizianagaram District.
18.P. V. S.Ratnavathi, D/o. Suryanarayana aged 53 years              Occ:

   Vocational Training Instructor, Govt Girls High School Vizianagaram
  District.

19.P. Srinivasa Rao, S/o. Satyanarayana aged 50 years, Occ: Vocational
   Training Instructor, Z P High School Jiyammavalasa Vizianagaram
  District.
      20. Ch. Radhamma, D/o Rangacharyulu aged 68
                                                          years    Occ; Retired
        Vocational Training Instructor
                                       R/o. Bobbin Vizianagaram District.
     21.K. V. Suryamani, W/o. Appala Raju aged 70
                                                           years,    Occ; Retd
        Vocational Training Instructor R/o. Salur Vizianagaram District,
     22.S.R.\/. Ramakrishna, S/o.' Achuta Rao,
                                               aged 65 years,           :cc Retd
        Vocational Training Instructor     Z P High School             Gantyada
       Vizianagaram District.

    23.The State of Andhra Pradesh, rep by its Principal Secreta^ Finance
       Department Secretariat Velagapudi Guntur District,
       (The respondent no.23 is not
                                        necessary to this petition)
                                                                 ...Respondents
lA NO: 2 OF pn9d



in the'T",7'"                                              "-^-stances stated
s spend the orders d,.11.05.2023 made in W,P.No.3278 of 2023 in the
nferest of justice, pending disposal of the above writ appeal.
jA NO: 1 OF 209^

Between:


  1- G. Satyanarayana, S/o. Ramunaidu, aged 60 years, Occ; Vocational
     Training Instructor,   2 P H School B.
     District.
                                                 Cheepurupalli Vizianagaram
 2. J. Ravi Mohan, S/o.
                            Ramalaxmana Murthy aged About 56 years, Occ;
    Vocational Training Instructor. M H School Kaspa Vizianagaram District.
     3. S. Indira Devi, D/o Dharma r
                                      Rao aged 58 years, Occ; Vocational
        Training Instructor, M H School' Kaspa Vizianagaram District.
    4. M. Srinivas, S/o. Satyanarayana aged 56 years, Occ: Vocational
       Training Instructor, 2 P H S Bondapalli Vizianagaam District.
     ■ V. Umadevi, D/o. Someswara
          .                       Rao aged 57 years. Occ; Vocational
      Training Instmctor, M H School Kaspa Vizianagaram District.
       6. Ch. V. Appa Rao, S/o. Appala Suryanarayana aged 58 years, Occ;
         Vocational Training Instructor     M H School Kaspa Vizianagaram
         District.

      7. G. Adinarayana, S/o. Appalaswami aged 57 Years, Occ: Vocational
         Training Instructor, Z P High School Bogapuram , Vizianagaram
         District.

     8. A. Bhaskara Rao, S/o. Raji Babu aged 60 years,      Occ; Vocational

        Training instructor, M H Schooi Kaspa Vizianagaram District.
     9. P. Appaia Swami, S/o. Appayya aged 55 years, Occ; Vocational
        Training Instructor, Z P High School Bondapalli Vizianagaram
        District.

     10.D. V. Krishna Rao, S/o; 'Kbndala Rao aged 65 years, Occ; Retired
        Vocational Training instructor,     R/o. G. Agraharam Cheepurpalli
        Vizianagaram District.

     11.V. Ramalingeswara Rao, S/o. Venkata Reddy Babu Aged 63 years.
        Occ. Retd Vocational Training Instructor,    Z P High School Girls
       Nellimarla Vizianagaram District.
    12.J. V. Ramana, S/o. Satyanarayana aged 61 years, Occ; Retired
       Vocational Training Instructor, Z P H School Jonnada Vizianagaram
       District.

    IS.D.LalithaKumari, D/o. Nata Raju, aged 64 years,        Occ: Retired
■

       Vocational Training Instructor,      Z P H School Jiyyammavalasa
      Vizianagaram District.

    14.K. Varalaxmi, D/o. Subramanyam aged 65 years,         Occ: Retired
       Vocational Training Instructor,     M H School Kaspa Vizianagaram
       District      R/o. Vizianagaram.
    15.V. S. B. Patro, S/o. P. V. S. Patro, aged 60 years, Occ: Vocational
      Training Instructor,       Z P High School Gantyada Vizianagaram
       District.

    16.A. Muthyalu, S/o. Sanyasi aged 59 years, Occ; Vocational Training
        Instructor, Z P High School Badangi Vizianagaram District.
     17.M Umarani, D/o. Babasunder Rao, aged 60 years, Occ; Vocational
       Training Instructor, M H School Kaspa Vizianagaram District.
                                                                            Occ;
     18.P. V. S.Ratnavathi, D/o. Suryanarayana aged 53 years.
       Vocational Training Instructor, Govt Girls High School Vizianagaram
        District.
                                                                            Occ;
     19.P. Srinivasa Rao, S/o. Satyanarayana aged 50 years
        Vocational      Training Instructor, Z P High School Jiyammavalasa
        Vizianagaram       District.

     20.Ch. Radhamma, D/o. Rangacharyulu aged 68 years, Occ; Retired
        Vocational Training Instructor, R/o. Bobbin Vizianagaram District.
                                                                      Occ; Retd
     21.K. V. Suryamani, W/o. Appala Raju aged 70 years,
        Vocational Training Instructor, R/o. Salur Vizianagaram District.
     22.S.R.V. Ramakrishna, S/o. Achuta Rao, aged 65 years, ;cc Retd
        Vocational Training Instructor,  Z P High School Gantyada
        Vizianagaram District.
                                       ...Petitioners/Respondents Nos. 1 to 22
                                       AND


  1. The State of Andhra Pradesh, rep by its Principal Secretary School
     Education Department, Secretariat Velagapudi Guntur District.
  2. The Commissioner of School Education, State of Andhra Pradesh
      Ibrahimpatnam Krishna District.
                                                    ...Respondents/Appellants
  3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District,
      (The respondent no.23 is not necessary to this petition)
                                             ...Respondent/Respondent No.23

      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 195of2024.
                                             , 2-C-




  Counsel for the Petitioners;• GP FOR SERVICES III
  Counsel for the Respondent
                                  Nos.1 to 22 ; SRI SAREDDY
                                              SRINIVASA REDDY
 Counsel for the Respondent No.23 :GP for SERVICES I
 APHC010076632024



  0^
                        WgLLAPPEAl Mn- 196 OF ?n9d

      Writ Appeal under Clause 15 of the Letters Patent
orders dt. 11/05/2023
of A.P.                 made in WP No.674 1/2023 nr. fh             against the
                                                 on the file of the High Court
Between;

      The State of Andhra Pradesh,
      Education n    ^                               Principal Secretary School

            Commissioner of School Education State of Andhra Pradesh
     Ibrahimpatnam Krishna District.

                                    ,,^^O^PondentslnW.P.Ro:6f4TS
 1. Murakonda Srinivasa Rao, S/o. Subbarao Vocational
                                                       Instructor, BVR Z
    P High School Prathipadu Guntum District,
    Palem, Mallayapalem Guntur District, OA NO R/o.
                                                2973
                                                    7618/1 Ginjupallivari
                                                          of 2017.
2. Mallampati Giridhara
                       Prasad. S/o. Hah Prasad Pao. Aged 52 years.
   Vocal Instructor r
                   Z P High School Amarthaluru Guntum District, R/o.
   140 Yelem Amarthullum
   No 2976 of 2017.
                              Mandal. Guntum District, AP- 522341, OA


  school,l";,u?patertnrurDl!LcTrP 52226r'r'" " "
  2017.                                        ■ 522265. O A No. 2977 of
                                          1- '^ ^




  4. 4. Munipalle Adhmsta Prasad, S/o. Vijaya Rajendra Vocal Instmctor, D
     No
            475 Post office Bazar Munipalje,       Guntur AP 522316, OA No
     2978 of 2017.

  5. Mothukuri Pothu Raju, S/o.f Durgaiah aged 51 years Vocal Instructor,
     ZPHS High School Govada Amarthaluru, Guntur District, R/o.
    Yelavarm post Amarthaluru Gunturu AP - 522341,          OA No 2979 of
    2017.


 6. Chagantipati Venkatarao, S/o. Venkateswrulu aged 56 years,        ZPHS
    High School Kollipara Gunturu District,        R/o. 1129 Vallabhapuram
    Gunturu AP - 522308, O A 2980 of 2017.
 7. Kurra Venkataramarao, S/o. Venkateswarulu Vocational Instructor,
    ZPHS High School Vellatdru Guntur District, R/o. 547 B C Colony
    Bhattiprolu Gunturu AP - 522256, OA No. 2310 of2015.
 8. Kommineni Venkata Kondala Rao, Vocational instructor ZPHS High
    School, Pedapulivarru Guntur District R/o. 105a, Pedapulivarru Guntur
   AP-522257, OA No. 2310 of 2015.
9. Vutukuri Sai Krishna, S/o. Mallikarjuna Rao, Aged 54 years. Vocational
   Instructor ZPHS High School        Savalyapuram Guntur District R/o.
   11607, Barampeta Narasaraopet Guntur District,         OA No. 2310 of
   2015.


lO.Donti Reddy Srinnivasareddy, S/o. Malla Reddy, Vocational instructor,
   ZPHS High School Rio 24B Valiveru, Gunturu AP - 522211, OANo
   2972 of 2015.

11.S Manoharareddy, S/o. Krishna Reddy, Vocational instructor        ZPHS

   High School Doddipalli Chittdor mandal, Chittoor District, R/o. Chittoor
   AP.


                     ...Respondents/Petitioners in W.P. No.6741 of 2023
12.The State of Andhra Pradesh, rep by its Principal Secretary Finance
  Department Secretariat Velagapudi Guntur District.
  (The respondent no. 12 is not necessary to this petition)

                                       ...Respondent/Respondent No.12
  jA NO: 2 OF ?n9zi

      Pstition undsr SGction 1^1 ppr'
 in the affidavit filPrt ■                  ^'^^'''"9 **'3**he circumstances stated
                    ed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.6741
                                                                    of 2023 in the
interest of justice, pending disposal of the above writ appeal.
1ANOMOF2025
Between:
   1. Murakonda Srinivasa Rao,
      p L,. . ^ ^                  ^ubbarao Vocational Instmctor BVRZ
      P High School Prathipadu Guntum
                                       District, R/o. 7618/1 Ginjupallivari
      Palem, Mallayapalem Guntur District, gang 2973 of 2017.
  2. Mallampati Giridhara
                          Prasad, S/o. Hah Prasad Rao Aged 52 years,
     Vocal Instructor Z P High School Amarthaluru Guntum District R/o.
     140 Yelem Amarthullum Mandal
     No 2976 of 2017.
                                          Guntum District, AP - 522341, O A
 3. P Bhavani, D/o. Janardan Aged 51 years. Vocal Instmctor
                                                            Z P High
    School, Nallumpalem, Guntum District AP -
    2017.                                           522265, O A No. 2977 of


 4. 4. Mun^alle Adhmsta Prasad, S/o. Vijaya Rajendra
    No                                                     Vocal Insfmc.or     D


   2978 of 2017°^'                 "^nipalje, Guntur AP 522316, OA No
5. Mothukuri Pothu Raju, S/o. Durgaiah aged 51 years Vocal Instructor,
   ZPHS High School I
                        Govada Amarthaluru, Guntur             District     R/o.
   Yelavarm post Amarthaluru Gunturu AP - 522341
   2017.                                                     GA No 2979 of

6. Chagantipati Venkatarao. S/o. Venkateswrulu aged 56
                                                                  years.   ZPHS
  High School Kollipara Gunturu
                        ~       District.         R/o. 1129 Vallabhapuram
  Gunturu AP - 522308, G A 2980 of 2017.
      7. Kurra Venkataramarao, S/o. Venkateswarulu Vocational              Instructor,
        ZPHS High School Vellaturu Guntur District           R/o. 547 B C Colony
         Bhattiprolu Gunturu AP - 522256, OA No. 2310 of2015.
     8. Kommineni Venkata Kondala Rao, Vocational instructor ZPHS High
        School, Pedapulivarru Guntur District R/o. 105a, Pedapulivarru Guntur
        AP - 522257, OA No. 2310 of ,2015.
     9. Vutukuri Sai Krishna, S/o. Mallikarjuna Rao, Aged 54 years. Vocational
        Instructor ZPHS High School,         Savalyapuram Guntur District R/o.
        11607,    Barampeta Narasaraopet Guntur District          OA No. 2310 of
        2015.

     lO.Donti Reddy Srinnivasareddy, S/o. Malla Reddy, Vocational instructor,
        ZPHS High School Rio 24B Valiveru, Gunturu AP - 522211, OANo
        2972 of 2015.

    11.S. Manoharareddy, S/o. Krishna Reddy, Vocational instructor, ZPHS
       High School Doddipalli Chittoor mandal, Chittoor District, R/o. Chittoor
        AP.


                                       ...Petitioners/Respondents Nos. 1 to 11
                                       AND


    1. The State of Andhra Pradesh, rep by its Principal Secretary School
       Education Department Secretariat Velagapudi Guntur District
    2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.

                                                     ...Respondents/Appellants
   3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District.
       (The respondent no. 12 is not necessary to this petition)
                                              ...Respondent/Respondent No.12


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
                                                :S(j.




  vacate ,he Interim orders granted by this Hon'ble Court on 28.10.2024, in I.A.
   o. of 2024 in W.A. No. 196 of 2024,
 Counsel for the Petitioners; GP FOR SERVICES III
 Counsei for the Respondent Nos.1 to 11 :
                                         SRI P. S. P. SURESH KUMAR
 Counsel for the Respondent Noi12 : GP FOR SERVICES I
APHC010103242024



  0

                        WRIT APPEAL NO: 21« nc



Between:



      IllT" n                                                      Secretary School
  2 The c'°"                                                Guntur District

                                           Rocr.,. w     . .          -Appellants/
                                    ANDRespondents in W.P. No.6852/2023

 "I- F>. Seetha Maha Lakshmi, D/o. Venkateswaraj Rao aged 58
    Vocational                                                                years,
                   Training Instructor,       Z    P    M      S
   Visakhapatnam                                                Makavarapalem,
                        District,    R/o     422
                                                       Makavarapalem mandal.
   Visakapatnam, AP 531113
2. S Lakshmi D/o Venkata ,Rao
                                   aged 44 years. Vocational Training
   Instructor, Z P H S G
                           Chodavaram Visakhapatnam District. R/o 822
   Bolla Street Chodavara
                          m mandal, Visakapatnam AP 531036.
3. M Varaha Lakshmi
  Training Instructor      D/o Rama Murthy aged 57 years. Vocational
                           Z P H S Chintala
                                                   Agraharam Visakhapatham
    District, R/o 12157 Lakshmi Nagar Gopalapatnam, Visakapatnam AP
   530027.

4. P Uma Lakshmi, ,             D/o Satya Rao aged 54 years.ocational Training
   Instructor,     Government Queen Marys High School,               Visakhapatnam
   R/o 26584 Prasad garden Bowdara road, Visakapatnam AP 53000.
5. G Vijaya Kumani, D/o Mariam aged 58 years.                    Vocational Training
   Instructor, Government High School Sabbavaram Visakhapatnam,                        R/o

   341222 Ganapuram VSKP urban AP 530004.
6. L Santhamma, D/o Gangaima aged 51 years.                      Vocational Training
   Instructor, Z P H S G Narasipatnam Visakhapatnam,                 R/o 1220 CMB
   Compound Narisipatnam, Visakapatnam AP 531116.
7. D Mangayyamma Priscilla, D/o Butchanna aged 47 Years,                    Vocational

   Training Instructor,        Z P H S Girls Narisipatham Visakhapatnam,           R/o

   203182 Saradha nagar Z'd lane Narisipatnam,                    Visakapatnam         AP

   531116.

8. V Bangari Naidu, S/o. Rama Swami aged 51 Years,                          Vocational

   Training      Instructor,     Z P     H S Koduru Visakhapatnam,               R/o    V

   santanapalem K Kotapadu Varada, Visakapatnam AP 531022
9. Medasetti       Srinivasa     Rao,    S/o.   Suryanarayana      aged     46   years.
   Vocational       Training      Instructor     Z   P   H   S     Desipatrunipalem
   Visakhapatnam,              R/o 176/3 Pinamadaka Aganampudi Gajuwaka,
   Visakapatnam AP 530046.
10.G Nageswara Rao, S/o. Rambabu aged 49 Years, Vocational Training
   Instructor, Municipal Gandhinagar HS Anakapalli Visakhapatram,                      R/o

   358B Pedapadu Village Atchutapuram Thimmarajupeta, Visakapatnam
   AP 531033.

11.11. V Srinivasa Rao, S/o. Ratnana aged 53 years.              Vocational Training
   Instructor,      Rip Peta High School Visakhapatnam                R/o    131219/1

   VegiVeedhi Gavarapalem,              Nidanam Doddi Anakapalli, Visakapatnam
   AP 531002.
                                             l-r-




   12.P ARao, S/o. Peda Ramudu
                                    Vocational Training Instructor, Z P High
      School Reddipallf Visakhapatnam, R/o 322 Vizianagaram AP 535250
   13.M Lakshmi Kantham        D/o M Lakshmana Rao aged 52 years.
      Vocational Training Instructor
                                           Gavarapalem Girls High School
     Anakapally Visakhapatnam,       R/o 55/5/2 Near S R Gardens
     Sattivanipalem, Sheela Nagar Pendurthi Visakapatnam AP 530012.
  14. BAS Krishnaveni, D/o B Jagga Rao aged 48 years. Vocational Training
     Instructor, Gavarapalem Girls High School Anakapally Visakhapatnam
     R/o 175114 Gavarapalem Karri paidiyya street, Anakapalli Nidanam
     Doddi Visakapatnam AP 531002.
  15.D Malleswari, D/o D Simlia Chalam
     Instructor,
                                          aged 52 years. Vocational Training
                    Gavarapalem Municipal Girls High School Anakapally
    Visakhapatnam, R/o 15540/1 Dibba Veedhi Gavarapalem Anakapalli,
    Visakapatnam AP 531001.
 16.K Janardhana Rao, S/o. K Tata Rao aged 44 years Vocational
                                                                    Training
    Instructor Gavarapalem Municipal Girls High School           Anakapally
     Visakhapatnam Dist R/o 202131/3 Karri Vari Street Anakapalli Mandal
     Nidanam Doddi Visakapatnam A P -531002.
 17. K Sankara Rao, S/o. k Nooka "
                                Raju aged 53 years Vocational Training
    Instructor Gavarapalem Municipal Girls High School Anakapally
   Visakhapatnam Dist R/o 170124 Gavarapalem             Anakapalli mandal
   Nidanam Doddi visakapatnam A P531002.
 18.Narasinga Rao, S/o. Muni Raju aged about 41
                                                          years Vocational
   Training Instructor Gavarapalen Municipal Girls High School
   Anakapally      Visakhapatnam   Dist
                                           R/o     202130/23   Gavarapalen
   Anakapalli Visakapatnam A P531002.
19.G Lakshmi, W/o Chitti Reddy Nagendra Rao Vocational
                                                       Training
   Instructor R/o 18866 Balaji Nagar Chodavaram Mandal Visakapatnam
  Andhra Pradesh 531036.
20. A V Ramachandra Rao,
                              S/o. A Lakshmana Rao Aged 53 years
  Vocational Training Instructor
                                   Ambethkar High School Anakapally
      Visakhapatnam R/o 13125/1 Vegi street Gavarapalem Anakapally
     Visakapatnam A P531001.

  21. S V Dhanna Rao, S/o. S Krishra Rao aged 53 Years, Vocational
      Training Instructor Ambethkar High School Anakapally Visakhapatnam
      District R/o 131140 near metarnity Hospital Anakapalle Visakapatnam
     AP531002.

 22.S Appala Raju, S/o. Ramulu aged about 58 years Vocational Training
    Instructor Municipal High School Anakapally Visakhapatram R/o 4168
     Kothapet street Anakapalli Mandal Thummapalem visakapatnam A
    P531032.

 23. K Nookeswara Rao, S/o. K Samba Murthy aged 53 years Vocational
    Training Instructor Mpl Gandhinadar High School            Anakapally
    Visakhapatnam Dist R/o 104 Buddhakanderugula Raghuram colony
    Anakapalli visakapatnam A P - 531002.
 24. M Chandramouli Guptha, S/o. Late M Sankara Narayana Vocational
     Training Instructor ZPH School G D Nellore 866/1 Pogatato Street
    Pakala Chittoor A P517112.'

25. Kalavagunta Aruna, W/o A Taviti Raju Vocational Training    Instructor

    ZPHS Jiyyatnma Valasa Vizianagaram District A P535501.
26.Chinta Umamaheswara
                            mani Kumar, S/o. Srirama Chandra Murthy,
   Vocational Training Instructor,   S P V K R High School Dommeru
    Kowuru Mandal, West Godavari District R/o D No 141782 Bramhana
    Veedhi, Kowuru West Godavari District AP 534350.
27. Sheik Adam Shariff, S/o. Nabi Saheb Vocational Training Instructor
    ZPH School Vadium R/o Flat 401 Rajavolu road. Old Post Office
   Center Naveen hill park.       Bommum Rajamahendravaram,         East
   Godavari AP 533124.

28.Jakku Nageswarao, S/o. Krishna Murthy, Vocational Training Instmctor,
   ZPH School Penugonda R/o 2022 Madaka Vari Street Railway Station
   Road Akividu, West Godavari District AP 534235.
        29.Anumanthu Krishna. S/o.
                                        A Adinarayana Vocational Training Instmctor
          ZPH School D No 185/1 Sivalayam Bommidi, West Godavari AP.
       30. Katta Venkateswarao, S/o. China Ramarao Vocational
                                                                              Training
          Instmctor,    BRMVHM School Palakol W G Dt 143                    Perikeedu
          Perikeedu Bridge, Krishna AP 521105
      31.Pilla. Seshamani, D/o Venkateswarao Vocal Instmctor. ZPH School 121
         Ravi Van Peta Seetherampuram, West Godavari AP 534280.
      32.Aripaka Venkata Rao, S/o.
                                         Konda Babu Vocal Instmctor. ZPH School
         Chittivalasa Kodum Village Kothapet mandal. Visakapatnam, AP.
     33. Pakki Venkata Srinivas
                                      S/o. Late Mohana Rao Vocal Instmctor      ZPH

         School Anandapuram 5753/1, gCa veedhi sanfhapeta Chittivalasa,
         Bheemunipatnatn Visakapatnam AP 531163.
     34.Natha Hemalatha, W/o.
                                      Angela Ravindra Vijay Kumar,        Vocational
        Training Instructor
                                    St Xaviers high School
        Reddamma Street Eluru Sartivarapupeta, West Godavari AP 534003.
                          -Respondents/Petitioners in W.P. No.6852 of 2023
      S.The State of Andhra Pradesh, rep by its Principal Secretary Finance
        Department Secretariat Velagapudi Guntur District.
       (The Respondent No.35 i
                                    IS not necessary to this petition)
                                                        ...Respondent/Respondent
 jA NO: 2 OF pn9d



 in the?r"rT"                 '''                                            stated
suspend th" 'd
 uspend the orders dt. 11.05.2023 made in W.P. No.6852               of 2023 in the
interest of justice, pending disposal of the above Writ Appal.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos. 1 to 34 : SRI P. s P SURESH KUMAR
Counsel for the Respondent No. 35 : GP FOR SERVICE I
Counsel for the Respondents :: SRI S.V.S.S.SIVA RAM
                                          -->   V




APHC010103302024




                      WRIT APPEAL NO: 233 OF 9094

     Writ Appeal under Clause 15 of the Letters Patent
order dt.11/05/2023 in WP No.3397/2023 on the file of thepreferred against the
                                                          High Court of A.P.
Between:


  1. The State of Andhra Pradesh, rep by its Principal Secretary School
     Education Department Secretariat Velagapudi Guntur District
  2. The Commissioner of School Education, State of Andhra Pradesh
      Ibrahimpatnam Krishna District.
                       ■■.Appellants/Respondents in W.P. No.3397 of 2023
                                   AND


  1. P. Jalandar Rao, S/o. Ramayya aged 55 years. Occ; Vocational
     Training Instructor, Govt. Ramji High School Machilipatnam, Krishna
     District.

 2. B. Nirmala Mary, D/o. Mokshanandam aged 59 years, Occ: Vocational
    Training Instructor, ZPHS Girls Gannavaram BCrishna District.
 3. G. Manoji Tulasi, D/o. Nagabushanam aged 54 years, Occ: Vocational
    Training Instructor, Z P H S Girls Gannavaram Krishna District.
 4. K. Srinivasa Rao, S/o. Gopaia Rao aged 47 years, Occ: Vocational
    Training Instructor, 2PHS G Gannavaram Krishna District.
5. 5. M V Ramana, d/o Mallayya aged 51 years, Occ: Vocational Training
    Instructor, 2PHS Kambampadu A Konduru, Krishna District.
6. M. Ranga Rao, S/o. Reddiya aged 61 years, Occ: Rtd Vocational
   Training Instructor, 2 P H S G Gannavaram Krishna District.
7. P. Venkateswar Rao, S/o. Guravaiah aged 53 years, Occ Vocational
   Training Instructor, SNGR ZPHS Goginenipalem Gantasala, Krishna
   District.
        8. B Mary Manikyam, S/o. Rajaratnam aged 59
                                                                 years,    Oqc; Vocational
          Training Instructor, 2PHS Boys Jaggaiahpet Krishna District,
      9- M. Dhanalaxmi
                                D/o. Raghavaiah aged 57 years,            Occ: Vocational
          Training Instmctor, ZPHS Tamirisa Krishna District.
      lO.N Kiran Kumar, S/o. Vijaya Rao, aged 42
                                                 years                    Occ; Vocational
         Training Instructor,
         District.
                                     SKD ZPHS Kavutharam Gudlavalleru               Krishna

      11.V
             Satyanarayana, S/o. Venkata Ratnam aged
                                                                          57 years,    Occ;
        Vocational
                           Training Instructor,
        Krishna District.
                                                        R/o. KR ZPHS Katuru Vuyyuru,
  12.Ch Kamalakar Rao, S/o. Namasivaya Sharma
                                              Aged 55 years, Occ;
     Vocational Training Instructor
        District.
                                                ZPHS Aruthegalapadu Kalidindi, Krishna

  13.P Punyavathi, D/o. Late Sreerama Murthy aged                         53 years Occ;

       Vocational Training Instruetor, ZPHS Aruthegalapadu Kalidindi, Krishna
  14.V Sridevi, D/o. Late Mohana
       T-,,- .       ,                                         yell's. Occ: Vocational
    Tra,n,ng Instructor, ZPHS TSIaprolu Unguturu, Krishna District
 15.G Hentalatha, D/o. Pullaiah aged 58 years, Occ: Vocational Training
       Instructor, ZPHS Nandigama Krishna District.
 16.T Malleswari, D/o Krishna Rao aged 63 years,
                                                                 Occ; Rtd Vocational
       Training Instructor, ZPHS Nandigama Krishna District.
 17.Ch Nagamani, D/o
                            Ch Nagabhushanam aged 62 years, Occ; Rtd
      Vocational Training Instructor, ZPHS Nandigama Krishna District.
18.T Nancharaiah, S/o. Narasimha Rao
                                     aged 61 years.                          Occ;     Rtd
      Vocational
                         Training     Instructor
      Pedaparupudi,
                                                        PSNM ZPHS Ventrapragada
                              Krishna District.
19.KDVS Subramanyam
Rtd                             '               Krishnamurthy aged 61 years, Occ:
Pedaparupudi ocationalKrishna
                         TrainingDistrict.Instructor,    SGRCM ZPHS Dosapadu
                                            19-




    20.G. Anil Kumar, S/o. Krishna Murthy aged 62 years,
                                                  ;      Occ; Rtd Vocational
       Training Instructor, ZPHS Vuyyuru Krishna District.
   21.Y. Seetamma, D/o. Purnachander Rao aged 66 years.            Occ; Rtd
       Vocational Training Instructor    Govt High School Akunuru Krishna
      District, R/o. 25/41 Vuyyuru Krishna District.
   22.G Vijaya Kumari, D/o. Rama Mohan Rao aged 66 years           Occ; Rtd
       Vocational Training Instructor, Govt Ramji High School Machilipatnam,
        R/o. 30/250 Malkapatnam Machilipatnam Krishna District.
  23.A Purnachander Rao, S/o. Gopala Rao aged 62 years, Occ; Rtd
    Vocational Training Instructor
                                   PSNM ZP High School Venktrapragad,
    Pedaparupudi Mandal, Krishna District.
  24.V. Samadanam, S/o. Tirapdyya aged 64 years, Occ; Rtd Vocational
     Training Instructor, ZPHS Veerulapadu Krishna District.
  25.Ch Baby, D/o. Mokshanandam aged 66 years, Occ; Rtd Vocational
     Training Instructor,
                           ZPHS     Ventrapragada Pedapuripadu Mandal
     Krishna District R/o.
                           Pullavarthigudem Village Ventrapragada
    Pdaparupudi Mandal Krishna District.
 26.B. V. Rama Rao, S/o. Late Koteswara Rao aged 55
                                                     years,  Occ;
    Vocational Training Instructor, ZPHS Nidamanuru Vijayawada Rural,
    Krishna District.

 27.K Dhanamma, D/o. Nancharaiah aged 71 years, Occ; Rtd Vocational
    Training Instructor, ZP High School Katur Krishna District, R/o. 10116
   Katuru Krishna District.
28.A Kailashnadh, S/o. EshWat^iah aged 69 years, Occ; Rtd Vocational
   Training Instructor, MVEC Klandyal Kumool District.
29.Y. Thyagaraju, S/o. Satya Raju aged 61 years, Occ; Rtd Vocational
   Training Instructor
                          ZPHS Gopavaram SPG HS Nandyal Kurnool
   District.

30.S Jaharulla, S/o. Sd Ghouse aged 54 years, Occ: Vocational Training
  Instructor, SPGHS Nandyal, Kurnool District
                                                                                 #
31.M Raj Kumar, S/o. Pullappa aged 55 years, Occ: Vocational Training
  Instructor, MVEC Nandyal Kurnool District.
32.Md Ayub Khan, S/o. Ghouse aged 57 years, Occ; Vocational Training
   Instructor, MVEC Nandyal Kurnool District.
33.K Pamdavathamma, S/o. Subbanna aged 58 years.            Occ: Vocational
  Training Instructor, KGM MVC Nandyal Kurnool District.
34.A Padmavathi, D/o. Subbaraidu aged 59 years,             Occ:   Vocational

   Training Instructor, KGM MVEG Nandyal, Kurnool District.
35.L. C. V. Ramaiah, S/o. Sri Ramulu aged 63 years, Occ; Rtd Vocational
   Training Instructor, MVEC Nandyal Kurnool District.
36.A. Chandrakalavthi, D/o Narayana Shetty aged 62 years            Occ: Rtd

   Vocational Training Instructor; MVEC Nandyal Kurnool District.
37.S. Subhashini, D/o. Ranganrfa aged 48 years, Occ: Vocational Training
   Instructor, MVEC Nandyal Kurnool District.
38.B. Jagastana Kumar, S/o. Mohan Ra,o aged 53 years, Occ: Vocational
  Training Instructor, MVEC Nandyal Kurnool District.
39.K Padmanabha Rao, S/o. Subbaraidu aged 53 years,          Occ: Vocational

   Training Instructor, MVEC Nandyal Kurnool District.
                                                                     Occ: Rtd
40.Syed Ameemddin Khan, S/o. Abdulk Salem aged 62 years,
   Vocational Training Instructor, MVEC Nandyal Kurnool District.
41.J. Nageswar Rao, S/o. Krishnamurthy aged 57 years, Occ: Vocational
    training Instructor, SCBR ZPHS School Boys Ganapavaram WG District
42.Patala Katakshamma, d/o Arjanayya aged 59 years, Occ: Vocational
   Training lnstructor,SCBM High School Palakollu WG District.
43.K. S. N. V. S. Kumari, D/o. Rayalu aged 60 years,         Occ: Vocational

   Training    Instructor   BRMV Municipal High School Palakollu W G
   District

44.K. V. Padmavathi Devi, D/o. K. V. Subba Rao aged 60 years, Occ; Rtd
   Vocational Training Instructor, ZPHS Siddantham W G District.
45.K Padmaja, D/o. Chowdaiah aged 60 years,              Occ: Rtd Vocational

   Training Instructor, ZPHS Vasanthanagar Kurnool District.
                                                 I   -




   46.D Srinivasulu, S/o. Venkatachalam aged 63 years,         Occ; Rtd Vocational

      Training Instructor, ZPHS Vasanthanagar Kurnool District.
   47.Smt. K. Nagarathamma, W/o. Pullaiah aged 69 years                   Occ:   Rtd

       Vocational Training     Instructor,   R/o.   69/22    Joharapuram Kurnool
       District.

   48.K Immanuel, S/o. K. Ebenezer aged 62 years,             Occ; Rtd Vocational
       Training Instructor, Mpl High School Kurnool District.
                         ...Respondents/Petitioners in W.P. No.3397 of 2023
   49.The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District.
      (The respondent no.49 is not necessary to this petition)
                                                        ...Respondent/Respondent
lA NO: 2 OF 2024


     Petition under Section 151 GPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3397               of 2023 in the

interest of justice, pending disposal of the above writ appeal.

lA NO: 1 OF 2025

Between:


   1. P. Jalandar Rao, S/o. Ramayya aged 55 years.                Occ:   Vocational

      Training Instructor, Govt. Ramji High School Machilipatnam,          Krishna

      District.

   2. B. Nirmala Mary, D/o. Mokshanandam aged 59 years,           Occ: Vocational

      Training Instructor, ZPHS Girls Gannavaram, BCrishna District.
  3. G. Manoji Tulasi, D/o. Nagabushanam aged 54 years,           Occ: Vocational

      Training Instructor, Z P H S Girls Gannavaram Krishna District.

  4. K. Srinivasa Rao, S/o. Gopala Rao aged 47 years              Occ; Vocational

      Training Instructor, ZPHS G Gannavaram Krishna District.
        5. M V Ramana, d/o Mallayya aged 51
                                                  years, Occ; Vocational Training
           Instructor, ZPHS Kambampadu A Konduru, Krishna District.
    6. M. Ranga Rao, S/o, Reddiya aged 61
                                                 years,  Occ; Rtd Vocational
       Training Instructor, Z P H
                                   S G Gannavaram Krishna District.
    7. P. Venkateswar Rao
                              S/o.. Guravaiah aged 53 years, Occ Vocational
       Training Instructor, SNGR ZPHS Goginenipalem
          District.                                           I Gantasala, Krishna

   8. B Mary Manikyam, S/o.
         T ■ •                     Rajaratnam aged 59 years, Occ Vocational
   9                                Boys Jaggaiahpet Krishna District.
                           D/o. Raghavaiah aged 57 years            Occ- Vn c        ,
         Training Instmclor, ZPHS Tamirisa Krishna District.
                                                               '




   IO N Kiran Kumar
                           S/o. Vijaya Rao, aged 42 years,         <
                                                                   Occ; Vocational
        Training Instructor
        District.
                              SKD ZPHS Kavutharam Gudlavalleru             Krishna

  11.V
            Satyanarayana, S/o. Venkata Ratnam
                                                      aged.        57 years, Occ;
       Vocational
                        Training Instructor
       Krishna District.                      R/o. KR ZPHS Katuru Vuyyuru,
  12.Ch Kamalakar Rao, S/o. Namasivaya Sharma,
                                                          Aged 55 years, Occ;
       Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi Krishna
       District.

 13.P Punyavathi, D/o. Late Sreerama Murthy aged 53 years Occ;
    Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
    District.

14.V Sridevi, D/o. Late Mohana Rao aged.
                                               47 years, Occ; Vocational
   Training Instructor,
                        ZPHS Teiaprolu Unguturu, Krishna-- District,
15.G Hemalatha, D/o. Pullaiah- aged 58
                                              years, Occ; Vocational Training
   Instructor, ZPHS Nandigama Krishna District.
16.T Malleswari, D/o Krishna Rao aged 63
                                                 years,   Occ; Rtd Vocational
   Training Instructor,
                        ZPHS Nandigama Krishna District.
17.Ch Nagamani, D/o Ch Nagabhushanam
                                                  aged 62 years,      Occ; Rtd
  Vocational Training Instructor, ZPHS Nandigama Krishna District.
 #
     18.T Nancharaiah, S/o. Narasimha Rao, aged 61 years,                     Occ:    Rtd

        Vocational           Training    Instructor,    PSNM ZPHS Ventrapragada
        Pedaparupudi,            Krishna District.

     19.KDVS Subramanyam, S/o. Late Krishnamurthy aged 61 years,                     Occ:
        Rtd Vocational        Training    Instructor,      SGRCM      ZPHS    Dosapadu
        Pedaparupudi,          Krishna District.
     20.G. Anil Kumar, S/o. Krishna Murthy aged 62 years, Occ: Rtd Vocational
        Training Instructor, ZPHS Vuyyuru Krishna District.
    21.Y. Seetamma, D/o. Purnachander Rao aged 66 years,                      Occ:    Rtd

       Vocational Training Instructor,             Govt High School Akunuru     Krishna

       District, R/o. 25/41 Vuyyuru Krishna District.
    22.G Vijaya Kumari, D/o. Rainia Mohan Rao aged 66 years,                   Occ: Rtd

        Vocational Training Instructor, Govt Ramji High School Machilipatnam,
         R/o. 30/250 Malkapatnam Machilipatnam, Krishna District.
    23.A Purnachander Rao, S/o.' Gopala Rao aged 62 years,                    Occ:   Rtd

       Vocational Training Instructor,         PSNM ZP High School Venktrapragad,
       Pedaparupudi Mandal, Krishna District.
    24.V. Samadanam, S/o. Tirapayya aged 64 years                  Occ: Rtd Vocational

       Training Instructor, ZPHS Veerulapadu Krishna District.
    25.Ch Baby, D/o. Mokshanandam aged 66 years,                   Occ: Rtd Vocational
       Training   Instructor          ZPHS Ventrapragada Pedapuripadu Mandal,
       Krishna    District     R/o.     Pullavarthigudem    Village     Ventrapragada
       Pdaparupudi Mandal Krishna District.

    26.B. V. Rama Rao, S/o. Late Koteswara Rao aged 55 years Occ:
       Vocational Training Instructor, ZPHS Nidamanuru Vijayawada Rural,
       Krishna District.

    27.K Dhanamma, D/o. Nancharaiah aged 71 years, Occ: Rtd Vocational
       Training Instructor, ZP High School Katur Krishna District,           R/o. 10116

       Katuru Krishna District.

    28.A Kailashnadh, S/o. Eshwaraiah aged 69 years, Occ: Rtd Vocational
      Training Instructor, MVEC Nandyal Kumool District.
       29.Y.
                                                                                     #
              Thyagaraju, S/o.
                              Satya Raju aged 61
         Training Instructor, ZPHS Gopavaram years. Occ: Rtd Vocational
         District.                                        SPG HS Nandyal Kurnool
      30.S Jaharulla. S/o. Sd Ghouse aged 54
                                              years, Occ; Vocational Training
        Instructor, SPGHS Nandyal . Kurnool District.
     31.M Raj Kumar S/o.
                                  Pullappa aged 55
                                                     years, Occ; Vocational Training
        Instructor, MVEC Nandyal Kurnool District.
     32.Md Ayub Khan S/o. Ghouse
                                   nged 57 years,, Occ: Vocational Training
       Instructor,
    33.K
                   MVEC Nandyal Kurnool District.
          Pamdavathamma S/o. Subbanna
                                      aged 58 years. Occ; Vocational
       Training Instructor
                                 KGM MVC Nandyal Kurnool District.
    34.A Padmavathi, D/o.
                     ,    Subbaraidu           aged 59 years,
      Training Instructor                                          Occ; Vocational
                             '       "VEG Nandyal, Kurnool District.
   35.L. C. V. Ramaiah, S/o. Sri Ramulu
      Training Instructo r MVFO « a                                     ''°"®«°nal
   36 A Oh H             '                    Kurnool District
   36A Chandrakalavthi, D/o Narayana Shetty aged 62 years Occ; Rtd
     Vocational Training Instructor, MVEC Nandyal Kurnool District,
  37.S. Subhashini, D/o. Ranganha aged 48
                                           years, Occ: Vocational Training
     'nstructor, MVEC Nandyal Kurnool District.
  S8.B. Jagastana Kumar,
    Training Instructor
 39. K Padmanabh
                        M\Jc nTj"
                         MVEC Nandyal Kurnool District
                    a Rao, S/o. Subbaraidu
    Training Instructor MVEC K, .          ^9®^ 53 years,        Occ: Vocational
40.Syed Ameemddin
                  MVEC Nandyal Kurnool District.
                       Khan, S/o. Abdulk Salem aged 62 years, Occ; Rtd
        ational Training Instructo
                                   r, MVEC Nandyal Kurnool District.
41.J. Nageswar Rao, S/o. Krisbriamurth
   training Instructor, SCBR ZPHS S 6
42.Patala Kataksham           ZPHS School Boys Ganapavaram WG District
                        ma, d/o Arjanayya aged 59 years, Occ; Vocational
   Training Instructor.SCBM
                              High School Palakollu WG District.
     43.K. S. N. V. S. Kumari, D/o. Rayalu aged 60 years,             Occ; Vocational

       Training     Instructor     BRMV Municipal High School Palakollu W G
       District

    44.K. V. Padmavathi Devi, D/o. K. V. Subba Rao aged 60 years, Occ: Rtd
       Vocational Training Instructor, ZPHS Siddantham W G District.
    45.K Padmaja, D/o. Chowdaiah aged 60 years                Occ;   Rtd Vocational

       Training Instructor, ZPHS Vasanthanagar Kurnool District.
    46.D Srinivasulu, S/o. Venkatachalam aged 63 years,        Occ: Rtd Vocational

      Training Instructor, ZPHS Vasanthanagar Kurnool District.
    47.Smt. K. Nagarathamma, W/o. Pullaiah aged 69 years                   Occ:   Rtd

       Vocational Training       Instructor,    R/o.   69/22 Joharapuram    Kurnool
        District.

   48.K. Immanuel, S/o. W/o. Pullaiah, Aged 62 Years, Occ: Rtd. Vocational
   Training Instructor MPL High School, Kurnool District.
                                          ...Petitioners/Respondents Nos. 1 to 48
                                          AND


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
       Education Department Secretariat Velagapudi Guntur District
   2. The Commissioner of School Education, State of Andhra                 Pradesh

       Ibrahimpatnam Krishna District.
                                                        ...Respondents/Appellants
   3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District.
      (The respondent no.49 is not necessary to this petition)
                                                ...Respondent/Respondent No.49


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 233 of2024.
 Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 48 : SRI SAREDDY SRINIVASA
                                                 REDDY


Counsel for the Respondent No.49 : GP FOR SERVICES I
APHC010103162024




                         WRIT APPEAL NO: 235 OF 2024

        Writ Appeal under Clause 15 of the Letters Patent I preferred against the
order dt.11/05/2023 in WP No.9382/2023 on the file of the High Court of A.P.
Between:


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
        Education Department Secretariat Velagapudi Guntur District.
   2.
        The Commissioner of School Education. State of Andhra Pradesh
        Ibrahimpatnam Krishna District.

                                                                 ...Appellants/
                                          Respondents in W.P. No.9382 of 2023
                                       AND

   1.
         Pithani Satyanarayana, S/o. Venkanna, aged 60            years,      Occ:
         Vocational Training Instructor, ZPHS. Biccavol E G District
  2.
        Ganta Victor Babu, S/o. R P Sanjeva Rao, aged about 55 years, Occ:
        Vocational Training Instructor, ZPHS, Dosakayalapally, E G District.
  3.
         Dendukuri Seetarama Raju, S/o. Venkata Raju, Aged 57 years, Occ:
        Vocational Training Instructor, ZPHS. Thallarevu, E G District.
  4.
        Pagadala Durga Prasad Rao. S/o. Yesa Rao, Aged 57              years, Occ:
        Vocational Training Instructor, Govt. High School, for Deaf Kakinada,
        E G District.
  5.
        N. Sujatha, d/o Surya Rao, aged 54 years, Occ: Vocational Training
        Instmctor, Rajamahendravaram, E G District.
     6. Tamarapalli Maheswar Rao, S/o. Varahalu, Aged 67 years, Occ:
         Retired Vocational Training Instructor, ZPHS, Dosakayalapally
        District.
                                                                              E G



   7. Ruth Kamala Kun^ari, D/o. Samuel, aged 62 years, Occ: Vocational
      Tra,n,ng Instructor Retd, Govt High School Girls, Rajamahendrava
      E G District.
                                                                             ram



   8. Guntuku Subbalaxmi. D/o. Rama
                               r    Rao, aged 65 years           Occ: Vocational
       Training Instructor Retd Govt High School, Rajamahendravaram E G
       District.

  9. Kunche Sambashiva Rao, S/o. Appa Rao
                                                       aged 54      years, Occ:
      Vocational Training Instructor, Z P H S U, Kothapally, E G District.
  10. Samanchi Vijayasri, D/o. V. V. Subramanyam, Aged 55
                                                                    years, Occ;
      Vocational Training Instructor Z P H S Girls, Tuni, E G District.
  11. G, Venkatalaxml, D/o. Vijaya Ratnam , aged 56 years, Occ; Vocational
      Training Instructor, Govt High School Girls, Rajamahendravaram, E G
      District.

 12. Koppisetti Nageswasr Rao, S/o. Veeraju, aged 65
                                                               years, Occ;
     Vocational Training Instructor Retd, Z P HSU, Kothapally, E G District.
 13. Ch. Veerabhadra Rao, S/o. China Nagaraju, Aged 67
                                                                years, ace
     Vocational Training Instructor Retd, Govt High School
                                                                   . for Deaf
    Kakinada, E G District.
14. G. Anasuya, D/o.
                         Gadwala Narasimhappa, aged 61            years, Occ;
    Vocational Training Instructor Retd, SKD       Colony T      Road Adoni,
    Kumool District.
15. M. Ramesh, S/o. Ramalingaiah, aged 63
                                          years, Occ;              Vocational
   Training Instructor Retd ,Z P H S, Pedda Kadabur, Kurnool District.
16. K. Abdul Khader, S/o. Kasim Saheb, aged 65
                                               years,       Occ; Vocational
    Training Instructor Retd, Z P H
   District.
                                   S, Pasupullha, R/o. Pasupullha Kumool
      17. Smf. J. M. Sarva Mangalamma, W/o.
                                      ' J. Chenna Basaiah, Aged 68
         years, Occ Vocational Training Instmctor
        Adoni.Kumool District.                      Retd, r/o 13/370/1 Khajipura,
    18- K. M. D. Shoiab, S/o. K. Abdul Rawoof
                                                      aged 65 years, Occ:
        Vocational Training Instmctor
                                      Retd, MHS Adoni .Kumool District
    19- Smt. S. Asmath d/o Sheshavali
                                           . aged 59 years, Occ Vocational
        Training Instructo NMMHS Adoni. Kurool District.
   20. Smt D Saramma, w/o Arun, aged 55
                                          years, Occ Vocational Training
       Instructor KGM. MHS Adoni. Kumool District.
   21. B Apparao, S/o. Nookaiah .aged 58
                                              years, Occ Vocational Training
       Instructor DP, ZPHS Kasimkota. Visakhapatnam District.
  22. G. S. V. S. V. Prasad Rap, S/o. Adinarayana
                                                        aged 59 years, Occ:
      Vocational Training Instructor Municipal       High School Ankapally,
      Visakhapatnam District.
  23. P. Ravinadh, S/o. Madhustidhan Rao, aged 56 years, Occ: Vocational
      Training instructor, MTGHS , Anakapally, Visakhapatnam Distric.
 24. N. Subbalaxmi D/o. Antravedi,
                                   aged 63 years. Occ:             Vocational
     Training Instructor Retd,
                                 MTGHS Anakapally, Visakhapatnam District.
 25. Y. M. Swamakumari D/o. M Joseph aged 71
                                                     years, Occ: Vocational
     Training Instructor Retd,
     R/o/o. H.H No
                No. 117 AH
                    117 Adampet Hindupuram.       Ananthapuramu District,
26. Smt. Aloori Vijayabharathi
                                  d/o. Chennappa. Aged 70 years. Occ:
    Vocational Training Instructor
    Ananthapuram District           Rtd, Z P girls High School Gorantia,
    002 Kadapa District.
                             R/o. 20552 Upstairs Nam Shankarapuram 516
27. G. Riyajulla, S/o.
    Training InstructorAbdul Gaffar Sab, aged 68 years,  Occ: Vocational
   Ananthapuram DistrictRetd, M G M            High School Hindupuram,
   Ananthapuram District.    R/o. Old Post Office        Lane Hindpuram,
   28. G. Eswar Reddy, S/o. Narayana Reddy, Aged 68 years, Occ;
      Vocational Training Instructor Retd, GZPHS Lepakshi, Anantapuram
      District, R/o. Challapalli Ananthapuram District. 515 122
 29. D. Jagadesh Kumar, S/o. Daniel aged 67 years, Occ; Vocational
     Training Instructor Retd, ZPHS, Chilamathuru ,Ananthapuram District,
     R/o. H. No. 2641558 RTC Colony Hindpuram, Ananthapuram District.
 30. G. Saileela, D/o. Maranna aged 67 years, Occ; Vocational Training
     Instructor Retd, MGMH School Hindpuram, Anantapuram District R/o.
     H    No     7327A
                            Reddyvari Veedhi,        Eguvagadda Penugonda
     Ananthapuram District.

 31. P. Nagi Reddy, S/o. Anjana Reddy aged 65 years, Occ; Vocational
     Training Instructor Retd, MGM High School Hindpur, Ananthapuram
     District,   R/o.    Mangapuram       village,    Penugonda    515   110
    Ananthapuram District.

32. Ch. Sarala, d/o. Rama Punnaiah, aged 61 years, Occ; Vocational
     I raining Instructor Retd, SMCGH School, Ananthapuram District.
33. B Naga Raju, S/o. Naganna aged 57 years, Occ; Vocational Training
    Instructor ZPHS, B K Samudram, Ananthapuram District.
34. V. V. Nagendra Prasad, S/o. Venkata Balappa, aged 55 years, Occ;
    Vocational Training Instructor RMC High           School, Ananthapuram
    District.

35. R. Amaranarayana Reddy, S/o. Krishna Reddy. Aged 55 years, Occ;
    Vocational Training Instructor MGM          High School, Hindupuram,
   Ananthapuram District.
36. M. Vasundara, d/o Subba Rao aged 68 years, Occ                Vocational
   Training Instructor Retd, ZPHS Boys           Yerraguntia, YSR Kadapa
   District.

37. G. Swarjya Laxmi, d/o. Venkatasetti, aged 62 years, Occ; Vocational
   Training Instructor Retd, Municipal Corporation High School Main
   Kadapa, Kadapa District.
        38. K. Laxmi Rajyam, D/o. Krishna
                                    i    Reddy, aged 68 years, Occ; Vocational
           Training Instructor Retd. GHS
                                           G Poddutur, YSR Kadapa District.
      39. N Sreenivasulu Reddy, S/o. Sundra Rami Reddy, Aged 67
                                                                           years, Occ;
           Vocational Training Instructor Retd ZPHS B Gudur,
           District.                                         SPSR Nellore

      40. N Hymavathi, W/o. Victor aged 66
           Instructor Retd, ZPHS G               years, Occ; Vocational Training
                                      Podalakur, SPSR Nellore District.
     41. S. Kameswara Rao, S/o. Ramaiah aged 58
                                                           years, Occ;     Vocational
           Training Instructor ZPHS
                                     B Nellore. SPSR Nellore District.
                           ■ ■ Respondents/PetitionersimW.P. No.9382of2023
    42. The State of Andhra
         Oepartorent secretariat Cpldi
       (The respondent no.42 is not
                                         necessary to this petition)
 IANO: 2 OF ?n9zi                                  ...Respondent/Respondent
      Petition under Section 151 ppp
in the affidavit filed in support
                          support ofof the    tf the High Court
                                       the petition,                         stated
                                                                  may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.9382
                                                                    of 2023 in the
interest of justice, pending disposal.of the above writ appeal.
lAjjO: 1 OF 9091;

Between:

  1 ■ Pithani Satyanarayana S/o. Venkanna, aged 60
     Training Instructor, ZPHS Biccavol E G District years. Occ; Vocational
  2. Ganta Victor Babu, S/o. R p Sanjeva Rao
                                                   aged about 55 years, Occ;
    Vocational Training Instructor, ZPHS Dosakayalapally, E G District.
 3. Dendukuri Seetarama
                             RaM S/o. Venkata Raju. Aged 57 years, Occ;
   4. Pagadala Durga Prasad Rao. S/o. Yesa Rao, Aged 57             years, Occ;
     Vocational Training Instructor, Govt. High School, for Deaf Kakinada, E
     G District.

  5. N. Sujatha, d/o Surya Rao, aged 54 years, Occ; Vocational Training
     Instmctor, Rajamahendravaram, E G District.
 6. Tamarapalli Maheswar Rao, S/o. Varahalu, Aged 67              years, Occ:

    Retired Vocational Training Instructor, ZPHS, Dosakayalapally, E G
    District.

 7. Ruth Kamala Kumari, D/o. Samuel, aged 62 years, Occ; Vocational
    Training Instructor Retd, Govt High School Girls, Rajamahendrava ram,
    E G District.

 8. Guntuku Subbalaxmi, D/o. Rama Rao, aged 65 years, Occ: Vocational
    Training Instructor Retd Govt High School, Rajamahendravaram, E G
    District.

 9. Kunche Sambashiva Rao, 'S/o. Appa Rao, aged 54 years, Occ:
    Vocational Training Instructor, Z P H S U, Kothapally, E G District
 lO.Samanchi Vijayasri, D/o. V. V. Subramanyam, Aged 55 years, Occ:
   Vocational Training Instructor Z P H S Girls, Tuni, E G District.
11. G. Venkatalaxmi, D/o. Vijaya Ratnam, aged 56 years, Occ: Vocational
    Training Instructor, Govt High School Girls, Rajamahendravaram, E G
    District.

12.Koppisetti Nageswasr Rao, S/o. Veeraju, aged 65              years,   Occ;

   Vocational Training Instructor Retd, Z P HSU, Kothapally, E G District.
13.Ch. Veerabhadra Rao, S/o. China Nagaraju, Aged 67 years, ace
   Vocational Training InstrOctOr Retd, Govt        High School, for Deaf
   Kakinada, E G District.

14.G. Anasuya, D/o. Gadwala Narasimhappa, aged 61               years,   Occ:
  Vocational Training Instructor Retd, SKD        Colony 1^' Road Adoni,
  Kurnool District.

15.M. Ramesh, S/o. Ramalingaiah, aged 63 years, Occ; Vocational
   Training Instructor Retd ,Z P H S, Pedda Kadabur, Kurool District.
     16.K. Abdul Khader, S/o Kasim Saheb, aged 65
                                                         years, Occ: Vocational
       Training Instructor Retd, Z
       District.
                                     P H S, Pasupullha, R/o. Pasupullha Kurnool
    17.Smt. J. M. Sarva Mangalamma , W/o. J. Chenna Basaiah,
                                                             Aged 68
       years, Occ; Vocational Training Instructor Retd, R/o. 13/370/1
       Khajipura, Adoni, Kurnool District.
   18.K. M. D. Shoiab. S/o. K. Abdul Rawoof, aged 65 years, Occ; Vocational
       Training Instructor Retd, MHS Adoni .Kurnool District.
   19.Smt. S. Asmath, D/o. Sheshavali. aged 59
                                                        years, Occ;   Vocational
     Training Instructo NMMHS Adoni,       Kurool District.
  20.Smt D Saramma, ,w/o Arun, aged 55 years, Occ; Vocational Training
     Instructor KGM. MHS Adoni       Kurnool District.
  21.B Apparao, S/o. Nookaiah
                                     aged 58 years, Occ; Vocational Training
     Instructor DP. 2PHS KasimkotaI. Visakhapatnam District,
  22.G. S. V. S. V. Prasad
                                      s/o. Adinarayana aged 59 years, Occ
     Vooabonal Tra.nirrg Instructor Municipal High School, Ankapally,
     Visakhapatnam District.


 24
 24.N. Subbalaxmi. D/o. Antravedi,                    Di,«.
                                   aged 63 years. Occ; Vocational
    Training Instructor Retd, MTGHS
                                    Anakapally, Visakhapatnam District.
 25.Y. M. Swamakumari. D/o. M Joseph aged 71
                                                 years, Occ; Vocational
    Training Instructor Retd, ZPHS. Madakasire, Ananthapuramu
                                                                      District,
    R/o. H. No. 117
                      Adampet Hindupuram.
26.Smt. Aloori Vijayabharathi, d/o. Chennappa, Aged 70           years. Occ;
   Vocational Training Instructor
   Ananthapuram District,
                                  Rtd. Z P girls High School Gorantla.
   002 Kadapa District.
                            R/o. 20552 Upstairs Nam Shankarapuram 516
27.G. Riyajulla, S/o. Abdul Gaffar Sab,
                                        aged 68 years. Occ; Vocational
   Training Instructor Retd, MG M
                                                High School Hindupuram
                                        ^    / -




      Ananthapuram District,      R/o. Old Post Office Lane Hindpuram
     Ananthapuram District.

 28.G. Eswar Reddy, S/o. Narayana Reddy, Aged 68 years, Occ:
    Vocational Training Instructor Retd, GZPHS Lepakshi, Anantapuram
     District, R/o. Challapalli Ananthapuram District. 515 122
 29.D. Jagadesh Kumar, S/o. Daniel aged 67 years, Occ: Vocational
    Training Instructor Retd, ZPHS, Chilamathuru ,Ananthapuram District,
    R/o. H. No. 2641558 RTC Colony Hindpuram, Ananthapuram District.
 30.G. Saileela, D/o. Maranna aged 67 years, Occ; Vocational Training
    Instructor Retd, MGMH School Hindpuram, Anantapuram District, R/o.
    H.No.       7327A
                          Reddyvari    Veedhi,      Eguvagadda    Penugonda
    Ananthapuram District.

 31.P. Nagi Reddy, S/o. Anjana Reddy aged 65 years, Occ: Vocational
    Training Instructor Retd, MGM High School Hindpur, Ananthapuram
    District, R/o. Mangapuram Village, Penugonda 515 110 Ananthapuram
    District.

32.Ch. Sarala, D/o. Rama Punnaiah, aged 61 years, Occ; Vocational
   Training Instructor Retd, SMCGH School, Ananthapuram District.
33.B Naga Raju, S/o. Naganna aged 57 years, Occ: Vocational Training
   Instructor ZPHS, B K Samudram, Ananthapuram District.
34.V. V. Nagendra Prasad, S/o. Venkata Balappa, aged 55           years, Occ;
   Vocational Training Instructor RMC High            School, Ananthapuram
   District.

35.R. Amaranarayana Reddy, S/o. Krishna Reddy, Aged 55 years, Occ:
   Vocational Training Instructor MGM             High School,   Hindupuram,
   Ananthapuram District.

36.M. Vasundara, D/o. Subba Rao, aged 68 years, Occ; Vocational
   Training Instructor Retd, ZPHS Boys Yerraguntia, YSR Kadapa District.
37.G. Swarjya Laxmi, D/o. Venkatasetti, aged 62 years, Occ: Vocational
   Training Instructor Retd, Municipal Corporation High School Main
   Kadapa, Kadapa District.
          38.K. Laxmi Rajyam, D/o. Krishna Reddy, aged 68
                                                               years, Occ; Vocational
             Training Instructor Retd, GHS G Poddutur, YSR Kadapa District.
         39.N. Sreenivasulu Reddy, S/o. Sundra Rami Reddy, Aged 67
                                                                           years, Occ;
            Vocational Training Instructor Retd ZPHS B Gudur, SPSR
                                                                   Nellore
            District.

        40,N Hymavathi, W/o. Victor
           . , . „                                         Occ: Vocational Training
                rue or Retd, ZPHS G Podalakur, SPSR Nellore District

            Training Instructor ZPHS B Nellore, SPSR Nellore District.
                                                                       ...Petitioners/
                                            AND
                                                          Respondents Nos.1 to 41
       1. The State of Andhra
          P                   Pradesh, rep by its Principal Secretary School
          Education Department Secretariat Velagapudi Guntur District
        . The Commissioner of School Education, State of Andhra Pradesh
          Ibrahimpatnam Krishna District.
                                                        ■ ■ Respondents/Appellants
      3. The State of Andhra Pradesh
                                         I rep by its Principal Secretary Finance
         Department Secretariat Velagapudi Guntur District,
         (The respondent no.42 is not
                                         necessary to this petition)
                                                  ...Respondent/Respondent No.42
       Petition under Section 151
 in the affidavit filed i           CPC praying that in the circumstances stated
                  in support of the petition, the High Court may be pleased to
vacate the interim directions
W.A.NO. 235 of 2024.          granted on 28.10.2024 in I.A.No. 2 of 2024 in

Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent
                                Nos.1 to 41 : SRI SAREDDY SRINIVASA
                                              REDDY

Counsel for the Respondent No.42 : GP FOR SERVICES I
  APHC010103202024




                        WRIT APPEAL NO: ?R7 of



Between:


   1- The State of Andhra Pradesh
                                         '           Principal Secretary School
       Education Department Secretariat Velagapudi Guntur District
  2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.

                                                 ^   X                -Appellants/
                                     Respondents in W.P.No.3251 of 2023
                                    AND
  T L. Ramakrishna, S/o. Neelakantu aged 58
                                                         years,     Occ; Vocational
     Training Inst.mctor^ ZPHS Bathi I Bhamini, Srikakulam District.
 2. Deenabandu Sahu, S/o Late Laxman Sahu aged 59 years,                      Occ;

     Vocational Training Instmctor, ZPHS Peddaseedhi Pathapatnam
     orikakulam District.

 3. G Panigrahi, D/o. Deenabandu Panigrahi, aged 52 years.                    Occ
    Vocational Training Instm etor.
    Srikakulam District.
                                             Govt High Schol Seethampeta,

4. K Narasimha Murthy, S/o. Kodanda Rao aged 56 years,                       Occ-

    Vocational Training Instmctor, ZPHS School Burja, Srikakulam District
5. B Suryanarayana, S/o. B. T. V. Ramanamurthy Aged 57 years, Occ
     ocational Training Instmctor, Z P H School Lolugu, Srikakulam
   District.

6. B Shanker Rao, S/o. Pappaiah aged 59
                                        years.                    Occ; Vocational
   Training Instructor. Z P H School Borivanka, Srikakulam District.
T- N V Bharathi. d/o Dhanujaya Rao
                               r aged 52 years.                   Occ; Vocational
  Training Instructor, Z P H School Rajam, Srikakulam District.
    8. G Laxmi, D/o. Simmanna
                                    aged 56 years, Occ: Vocational Training
      Instructor, 2 P H School Kothakota Sarubujji, Srikakulam District.
   9- Bhaskara Chowdary, S/o. Ramachandra Chowdary Aged 56
                                                                           years,

      Occ Vocational Training Instructor, Z P H S Kothakota Sarubujji
      Srikakulam District.

   10.P. V, Jayaram, S/o. Sanyasappadu aged 54 years, Occ: Vocational
     Training Instructor, Govt Girls High School Srikakulam District
  11.M. Venkatalaxmi, D/o. Swamy Babu aged 54 years, Occ: Vocational
      Training Instmctor, Govt Girls High School Srikakulam District
  12.M Govinda Rao, S/o Ramamurthy aged 58 years, Occ Vocational
     Training Instructor, 2 P H S Makivalasa Narsannapeta, Srikakulam
     District.


  13.S.- Govardhan Rao, S/o Suryanarayaa aged 59 years, Occ Vocational
     Training Instmctor, Z P H School Makivalasa Srikakulam District
  14.S Sankara Rao, S/o, Sanyasi Naidu aged 58 years, Occ Vocational
    Training Instmctor, 2 P H Sc Singupuram Srikakulam District.
 15.M Jagannayakulu, S/o Peddaappadu aged 68 years
                                                                Occ Retired
    Vocational Training Instructor, ZPHS Chinnabadam Srikakulam
     District, r/o M J Press Road Srinivasa Nagar, Kasibugga Srikakulam
    District.

 16.R. Bhagavan Rao, S/o Ramakrishna aged 65 years. Occ Retired
    Vocational Training Instructor, ZPHS Chinnabadam Kasibugga Post
   Srikakulam District,
                             r/o 9391 Chinna Brahmam Street,     Kasibugga
   Srikakulam District.
17.E. Leelavathi, D/o. Subba Rao aged 64 years, Occ Retired Vocational
   Training Instructor, ZPH School Sompeta Sompeta, Srikakulam District
18.P Krishna Rao, S/o. Mankoji aged 62 years.
                                                   Occ Retired Vocational
  Training Instructor, ZPH girls High School Sompeta Srikakulam District.
19.ch. Sujatha Kumari, D/o. Narasimha Muithy Reddy Aged 61 years, Occ
  Retired Vocational Training Instructor,I Z P High School Sompeta,
  Srikakulam District.
    20.M Balarama Das, S/o Appala Ramaiah aged 63 years, Occ Retired
      Vocational Training Instructor, ZPH School Kothapeta Sarubujji,
     Srikakulam District.

  21.T. Uma Kumari, d/o Madhava Rao aged 63 years. Occ Retired
     Vocational Training Instructor, ZPGH School Rajam village Post,
      Srikakulam District.

  22.P. Sri Ramamurthy, S/o Late Basava Raju aged 64 years, Occ Retd
     Vocational Training Instructor,       Govt Girls High School Srikakulam
     District.

  23.P. Koteswar Rao, S/o Suryanarayana aed 62 years.             Occ Retired
    Vocational Training Instructor, ZPH School Burja Srikakulam District.
 24,N Harihara Rao, S/o Late* Hanumantha Rao aged 62 years                  Occ
    Retired Vocational Training Instructor, ZPHS Patha Tekkali Srikakulam
    District

 25.N. Narayana Rao, S/o Bhasker Rao aged 65 years                  Occ    Retd
    Vocational
                    Training instructor.     ZPHS Peddaseedhi Srikakulam
    District, r/o 9252
                             Main-Road Pathapatnam, Srikakulam District.
 26.Ch. Tejeswara Rao, S/o Raja Rao aged 46 years              Occ Vocational
   Training Instructor,        ZPHS Srimukhaligam Jalumuru, Srikakulam
   District.

27.Durga Prasad Padhi, S/o Krishnachandra Padhi aged 54 years, Occ
   Vocational Training InstmctOr, ZPH School Srimukhalingam Jalumuru,
   Srikakulam District.

28.K MadhavaRao, S/o Late Vishwanadham aged 53 years.                      Occ

  Vocational Training Instructor, ZPH School Srimukhalingam Julumuru
  Srikakulam District.
29.S. Chandrashekar, S/o Tata Tao aged 48 years.             Occ Vocational
  Training Instructor, GHS School Seethampeta Srikakulam District.
30.D. Maheswar Rao, S/o Appalaswamy aged 54 years, Occ Vocational
  Training Instructor, ZPH School Burja Srikakulam District.
      31.M Ravi, S/o
                         Ramamurthy aged 58 years,
                                            '
                                                         Occ Vocational Training
          Instructor, ZPH School Lolugu Srikakulam District.
     32.M V Seetaramaraju, S/o Appalaraju aged 53 years, Occ Vocational
           Training Instructor, 2PHS Kothakota Sambujji, Srikakulam District.
    33.Ch. Abhimanya Raju
                               '          Satyanarayana aged 57 years Occ
          Vocational Training Instructor, Govt, Girls High School Srikakulam
           District.

    34.A. B. Veera Anjaneyulu, S/o Late Venkateswara Rao
                                                            Aged 60 years.
      Occ Vocational Training Instructor
       District.                         Govt Girls High School Srikakulam
   35.P Sarala. D/o. Gummurthy aged 60
                                                years. Occ Vocational Training
         Instructor, Govt Girls High School Srikakulam District.
  36. K Vijayalaxmi, D/o. Lakhmu Naidu aged 59
                                                     years, Occ Vocational
     Training Instructor,
                          Govt Girls High School SrikakulamJ District.
  37.N. Shanmukh Rao
                          S/o late Dharma Rao, eged 57 years Occ
     Vocational Training Instructor
     District.                      Govt Girls High School Srikakulam
  38.D. Narasimha Murthy, s/o Hata
                                i    Kesam, aged 56 years, Occ Vocational
     Training Instructor, 2PH School
     District.                       Makivalasa Narasannapeta Srikakulam
 39.S.
       Ramamurthy, S/o Suryanarayana,. aged 60 years, Occ Vocational
    Training Instructor, ZPHS Singupuram Srikakulam Srikakulam District
 40. B Narasinga Rao, S/o Nagabhushan Rao,
                                                   aged 67 years, Occ Retd
    Vocational Training Instructor, ZPHS Singupuram Srikakulam
                                                                      District,
   R/o. H. No. 8248 Chowk Bazar Srikakulam District
41.V. D. Bhavani
                      D/o. S. Vishwanadham
                                               aged 62 years, Occ Retired
   Vocational Training Instructor, 2PHS Sompeta village and Mandal
   Srikakulam District.

                   ••■Respondents/Petitioners in W.P. No.3251 of 2023
42.The State of Andhra
  no„                      Pradesh, rep by its Principal Secretary Finance
  Department Secretariat Ve.agapudi Guntur District,
     (The respondent no.42 is not necessary to this petition)
 jA NO: 2 OF 2n9d                                    -.Respondent/Respondent

      Petition under Section 151 CPC
                                         praying that in the circumstances stated
in the affidavit filed i
                 in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3251 Of 2023 in the
interest of justice, pending disposal of the above writ appeal.
lA_N0j10F 2025

Between:

   1. L. Ramakrishna, S/o. Neelakantu aged 58
                                                       years,     Occ: Vocational
      Training Instmctor, ZPHS Bathil Bhamini, Srikakulam District.
  2. Deenabandu Sahu, S/o Late Laxman Sahu
                                                        aged 59 years,       Occ;
     Vocational Training Instmctor,       ZPHS Peddaseedhi Pathapatnam
     Srikakulam District.
  3. G Panigrahi, D/o. Deenabandu P anigrahi,          aged 52      years.    Occ
     Vocational Training Instmctor
                                           Govt High Schol Seethampeta,
     Srikakulam District.

 4. K Narasiniha Murthy, S/o. Kodanda Rao aged 56 years,                     Occ;
    Vocational Training Instmctor. ZPHS School Burja, Srikakulam District.
 5. B Suryanarayana, S/o. B. T. V. Ramanamurthy Aged 57
                                                             years, Occ
    Vocational Training Instmctor. Z P H School Lolugu, Srikakulam
    District.

6. B Shanker Rao. S/o. Pappaiah aged 59 years
                                                                Occ; Vocational
   Training Instructor, Z P H School Borivanka. Srikakulam District.
7. N V Bharathi. d/o Dhanujaya Rao r aged 52 years, Occ; Vocational
   Training Instructor. Z P H School Rajam, Srikakulam District.
8. G Laxmi, D/o. Simmanna aged 56 years,
                                                Occ. Vocational Training
   Instructor, 2 P H School Kothakota Sarubujji, Srikakulam District.
     9- Bhaskara Chowdary, S/o. Ramachandra
                               I           Chowdary Aged                  56 years
      Occ Vocational Training Instructor, Z P H S Kothakota Sarubujji
      Srikakulam District.
   10.P. V. Jayaram, S/o. Sanyasappadu aged 54
                                                       years,   Occ: Vocational
      Training Instructor, Goi/f Girls High Schooi Srikakulam District.
   11.M. Venkatalaxmi, D/o. Swamy Babu aged 54
                                                       years,   Occ; Vocational
      Training Instmotor, Govt Girls High School Srikakulam District.
   12.M Govinda Rao, S/o Ramamurthy aged 58
                                            years,              Occ Vocational
      Training Instructor,
      District.
                             Z P H S Makivalasa Narsannapeta , Srikakulam
  13.S. Govardhan Rao, S/o Suryanarayaa aged 59
                                                       years, Occ Vocational
      Training Instmctor, Z P H School Makivalasa Srikakulam District.
  14.S Sankara Rao, S/o. Sanyasi Naidu aged 58
                                                      years,    Occ Vocational
     Training Instmctor, 2 P H Sc Singupuram Srikakulam District.
 15.M Jagannayakulu S/o Peddaappadu aged 68
                                            years,                Occ Retired
    Vocational Training Instructor, ZPHS Chinnabadam Srikakulam
     District, r/o M J Press Road
    District.
                                  Srinivasa Nagar, Kasibugga Srikakulam
 16.R. Bhagavan Rao, S/o Ramakrishna aged 65
                                             years,              Occ Retired
    Vocational Training Instructor
                                      ZPHS Chinnabadam Kasibugga Post
   Srikakulam District,     r/o 9391 Chinna Brahmam Street         Kasibugga
   Srikakulam District.
17.E. Leelavathi, D/o. Subba Rao, aged 64 years, Occ Retired
                                                                   Vocational




   Training Instructor, 2PH girls High School Sompeta Srikakulam District.
19.Ch. Sujatha Kumari,
                          D/o. Narasimha Muithy Reddy Aged 61 years, Occ
  Retired Vocational Training Instructor, Z P High School Sompeta,
  Srikakulam District.
                                           --     (




  20.M Balarama Das, S/o Appala Ramaiah aged 63 years,              Occ Retired
     Vocational Training Instructor,          ZPH School Kothapeta Sarubujji
     Srikakulam District.

  21.T. Uma Kumari, d/o Madhava Rao aged 63 years,                 Occ Retired
    Vocational Training Instructor,          ZPGH School Rajam village Post,
     Srikakulam District.

 22.P. Sri Ramamurthy, S/o Late Basava Raju aged 64 years,            Occ Retd
    Vocational Training Instructor           Govt Girls High School Srikakulam
    District.

 23.P. Koteswar Rao, S/o Suryanarayana aed 62 years, Occ Retired
    Vocational Training Instructor, ZPH School Burja Srikakulam District.
 24.N Harihara Rao, S/o Late Hanumantha Rao aged 62 years,                  Occ
    Retired Vocational Training Instructor, ZPHS Patha Tekkali Srikakulam
    District

 25.N. Narayana Rao, S/o Bhasker Rao aged 65 years                   Occ    Retd
   Vocational         Training Instructor,     ZPHS Peddaseedhi Srikakulam
   District, r/o 9252         Main Road Pathapatnam, Srikakulam District.
26.Ch. Tejeswara Rao, S/o Raja Rao aged 46 years, Occ Vocational
   Training     Instructor,     ZPHS Srimukhaligam Jalumuru, Srikakulam
   District.

27.Durga Prasad Padhi, S/o Krishnachandra Padhi aged 54 years, Occ
   Vocational Training Instmctor, ZPH School Srimukhalingam Jalumuru,
   Srikakulam District.

28.K MadhavaRao, S/o Late Vishwanadham aged 53 years. Occ
  Vocational Training Instructor, ZPH School Srimukhalingam Julumuru
  Srikakulam District.

29.S. Chandrashekar, S/o Tata Tao aged 48 years, Occ Vocational
   Training Instructor, GHS School Seethampeta Srikakulam District.
30.D. Maheswar Rao, S/o Appalaswamy aged 54 years, Occ Vocational
  Training Instructor, ZPH School Burja Srikakulam District.
                                                       6ft.


       31.M Ravi, s/o ^
                         Rarnamurthy aged 58 years, '
           Instructor, ZPH School                   Occ Vocational Training
                                       Lolugu Srikakulam District.
      32.M V Seetaramaraju, s/o
           Training Instructor,
     33.Ch.
                                    Z Kothakota Santbuiji, Snkakulant District
                  Abhimanya Raju - S/o Late Satyanara
                                                          yana aged 57 years,
          Vocational                                                                   Occ
                        Training Instructor
          District.                             Govt. Girls High School Srikakulam
     34.A. B. Veera ,
                        Anjaneyulu, S/o Late Venkateswara Rao
       Occ Vocational Training 'nstructor. Govt Girls                   Aged 60 years.
       District.                                               High School Srikakulam
    35.P Sarala, D/o.
                       Gummurthy aged 60
      Instructor, Govt Girls Hinhc, .                      Vocational Training
                             High School
   36.K Vijayalaxmi, D/o. Lakhmu Naidu   Srikakulam District
                                             aged 59 years
      Training Instructor, Govt Girls High School                     Occ Vocational
  37.N.
           Shanmukh Rao                             Srikakulam District.
                                  S/o late Dharma R^o, aged 57
     Vocational Training Instructor                                      years.      Occ
      District.                               Govt Girls High School Srikakulam
  38.D. Narasimha Murthy ' G/o Hata Kesam,
                                           aged 56 years. Occ Vocational
    Training Instructor, 2PH School Makivalasa
    District.                                  Narasannapeta Srikakulam
 39.S. Ramamurth y, s/o
                             Suryanarayana, aged 60 years
    Training Instructor,                                             Occ Vocational
                                                             m Srikakulam District
                                            an Rao,
                                          aged 67 years, Occ Retd
   Vocational Training Instructor
   R/o. H. No. 8248 Ghn c =          Singupuram SrikakulamJ District.
4HV. D. Bhavani, Chowk Bazar Srikakulam District
  Vocational
                       D/o. S. Visffwanadham aged 62 years
                  Training instructor,                                Occ Retired
  Srikakulam District.                   2PHS Sompeta village and Mandal
                                     ^Petitioners/Responde nts Nos. 1 to 41
 m
    1. The state of Andhra Pradesh, rep by its Principal Secretary School
       Education Department Secretariat Velagapudi Guntur District
    2. The Commissioner of Scht)ol Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.

                                                     ...Respondents/Appellants
    3. The State of Andhra Pradesh rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District,
    (The respondent no.42 is not necessary to this petition)
                                              ...Respondent/Respondent No.42

      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 257of2024.


Counsel for the Petitioners: GP FOR SERVICES !!!
Counsel for the Respondent Nos.1 to 41 : SRI SAREDDY SRINIVASA
                                               REDDY


Counsel for the Respondent No.42 : GP FOR SERVICES I
The Court made the following Common Judgment :
  APHC010103282024


                    IN THE HIGH COURT OF ANDHRA PRADESH
                               AT AMARAVATI
                                                          [3526]
                       (Special Original Jurisdiction)
              SATURDAY, THE THIRTIETH DAY OF AUGUST
                    TWO THOUSAND AND TWENTY FIVE
                              PRESENT
             honourable SRI JUSTICE NINALA JAYASURYA
 THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO
 WRIT APPEAL Nos.29. 256, IflQ
                 ... 235 and^ 257 OF 9070.
                 233,                  189. 1^^4,195, 196, 218
WRIT APPEAL No 29 of 2024



Between:

  ' SECR^Y                                          PRINCIPAL
    SECRETARIAT VELAGAPUDI GUNTUR DISTRICT
  2. THE COMMISSIONER OF SCHOOL EDlfcATION <;tatf np
    ANDHRA PRADESH IBRAHIMPATNAM KRISHNA DISTRIC
                               AND
                                               ...APPELLANT(S)

  ' OCC w®rAT!nMA,^^To®'° SURAIAH AGED ABOUT 60 YEARS
                    training INSTRUCTOR Z P H S SCHODI
 2A                           district
 Z.A SUBBA RAMI REDDY, S/0 AGED   62 YFARP                OCC
   imipll^nr^'" training INSTRUCTOR           retd z p h s

 3.purrBrM=-^O^rL^l^i AGED 61 YEARS
  ABOu^^^fy^ yearI^®'             laxminarasimha
                                OCC
                                 ^
                                                 RAO AGED
                                      VOCATIONAL TRAINING
  INSTRUCTOR RETD Z P H S SCHOOL              BADWEL KADAPA
  DISTRICT.
                                    2




   5.B JOSEF, S/0 IJAiAH AGED ABOUT 61 YEARS  OCC
     VOCATIONAL TRAINING INSTRUCTOR RETD  Z P H S
     KONDAPURAM KADAPA DISTRICT.
   6.S SARALA KUMARI, W/0 VAKAPALLI B K V S SHASTRY AGED
     54 YEAS OCC VOCATIONAL TRAINING INSTRUCTOR B R M
     C HIGH SCHOOL CHURCH SQUARE KAKINADA            E G
    DISTRICT.
  7.THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
    SECRETARY         FINANCE          DEPARTMENT   SECRETARIAT
    VELAGAPUDI GUNTUR DISTRICT, (THE RESPONDENT NO.7
    IS NOT NECESSARY TO THIS PETITION)
                                               ...RESPONDENT(S):

Counsel for the Appellant{S):
   1.GP FOR SERVICES III (AP)

Counsel for the Respondent(S):
  1.SAREDDY SRINIVASASA REDDY
  2.GP FOR SERVICES I

    Court rnpHo tho follo'A'Inn'
             THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                                      AND
       THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

     WRIT APPEAL Nos.29. 256. 159. 162, 188, 189, 194, 195, 196, 218
                          233, 235 and 257 OF 2024

COMMON JUDGMENT:

(PerHon'ble Sri Justice Tariada Rajasekhar Rad) W.A.No.29 of 2024 is taken as lead appeal for disposal of the present batch of Writ Appeals.

Heard the learned Government Pleader for Services-I, for the appellants and also heard Sri M.Srikanth, learned counsel appearing for the respondents-writ petitioners.

2. A batch of Writ Petitions were filed before a learned Single Judge of this Court seeking a declaration that the respondents' action in denying relief comparable to that of similarly situated employees in G.O.Ms.No.179, School Education (Prog.I) Department dated 18.11.2022, is unlawful, capricious, and discriminatory, violative of Articles 14, 16, and 300A of the Constitution of India and consequentially to direct the respondents to treat the past services rendered prior to their regularisation for the purpose of pension and pensionary benefits.

3. Precisely, the Writ Petitions were filed to direct the respondents to grant the same relief, i.e., to extend pension-related benefits retrospectively on par with other employees. A learned Single Judge of this Court, taking note of the orders of the Tribunal in O.A.No.2889 of 2015 dated 27.04.2017, and the order of the Hon'ble Supreme Court dismissing SLP (Civil Appeal) No. 7474 of 2020, dated 08.02.2021, pref^^red against W.P.No.1425 of 2019, held that the petitioners herein 2 are also entitled to the same relief, on par with the persons covered under G.O.Ms.No.179, dated 18.11.2022.

4. Background of the case is that a good number of vocational instructors were appointed through a regular selection process on part time basis during the period 1985-1991 in different dates and through employment exchange in various districts and they have put up their services of about 25 to 30 years. During their tenure as Vocational Instructors, the Government sanctioned around 1,030 posts for this role. However, the requests from the applicants seeking accommodation in those posts were not considered by the Government.. Consequently, the applicants approached the Andhra Pradesh Administrative Tribunal under Section 19 of the A.P. Administrative Tribunal Act, filing several original applications (O.A.s), including O.A. No. 2889 of 2015. The Tribunal ultimately granted relief, ordering the respondents to regularise the services of the applicants who approached the Tribunal. Accordingly, the Government, vide G.O.Ms.No.31 dated 13.02.2009, regularised the services of 1030 Vocational Instructors with effect from 13.02.2009 and the writ petitioners are also among them.

5. While the matter stood thus, some other applicants who are nearing to retirement having put up sufficient part time service have submitted representations to the respondents to recognise their services rendered temporarily for the purpose of pension and pension related benefits. Due to the respondents' failure to consider this, those applicants have filed O.A.No.8904 of 2011 with the Administrative Tribunal, seeking a directive for the recognition of their prior service in relation to pension benefits.

/ / 3

6. The Government/State has filed counter and stated that the employees cannot be accorded notional seniority and further the orders of regularisation were issued on 13.02.2009, as such, they are entitled for counting of their services from the date of G.O.. but not from the earlier date. The Tribunal after considering the judgments of the Apex Court and the orders of the erstwhile High Court of Andhra Pradesh has allowed all the O.As. filed by the employees vide orders dated 27.04.2017 and held that the employees are entitled for counting their services rendered prior to their regularisation for the purpose of pension. Out of the several O.As., the State has filed Writ Petition in W.P.No.1425 of 2019 against O.A.No.2889 of 2015 and the same was dismissed by a Coordinate Bench of this Court, vide orders dated 15.10.2019.

7. Subsequently, the government issued G.O.Ms.No.l79 from the School Education (Prog.l) Department on November 18, 2022, recognizing past service for the purposes of pension and related benefits.

8. Subsequent to the allowing of the batch of O.As in O.A.No.2889 of 2015., the writ petitioners in W.P.No.9381 of 2023 and batch filed O.A.No.2909 of 2017 seeking the similar relief granted in O.A.No.2889 of 2017 to regularise their service. The said O.A. was allowed vide orders dated 30.10.2017.

9. The present writ petitioners have filed W.P.No.9381 of 2023 and batch. On .repetition, this Court has allowed the said batch of Writ Petitions, vide orders dated 11,05.2023, directing the respondents to 4 consider the claim of the petitioners in pursuance of the orders of this Court as well as G.O.Ms.No.179 dated 18.11.2022 and to treat the past service rendered prior to their regularisation for the purpose of pension related benefits. Assailing the same, the present batch of Writ Appeals are filed.

10. It is pertinent to state that Original Applications filed by the writ petitioners were allowed on 30.10.2017 by the Andhra Pradesh Administrative Tribunal following the earlier order of the same Tribunal dated 27.04.2017 in O.A. No.2889 of 2015 and batch.

11. Aggrieved by the orders in the batch of O.A.No.2889 of 2015 the State has preferred Writ Petitions before the High Court of A.P., in W.P.No.1425 of 2019. A Co-ordinate Bench of this Court has dismissed the Writ Petitions, vide order dated 15.10.2019. placing reliance on the judgments of the Apex Court in State of Tamilnadu Vs. T.N.Registration Department Ministerial Services Association reported in (2001) 10 SCC 473 and (2) State of Andhra Pradesh Vs. M.Raja Rao (order dated 17.03.2016 in W.P.No.8201 of 2016) and the order of Karnataka High Court in B.H.Mahadevappa Vs. Karnataka Power Transmission Corporation Limited reported in Manu/K.A./8167/2006. The Division Bench has framed the an issue as to whether the past, services of the applicants in O.As. i.e., prior to their regularisation can be taken into ■ consideration for the purpose of pensions? And answered the query in the following.

"In view of the Judgments of the Apex court and other high courts referred above, we are of the view that the past services of the applicants who is the respondent herein, prior 5 to his regularisation has to be considered for the purpose of pensionary benefits."

12. It is also pertinent to be note here that once the orders of the Tribunal are not challenged and have become final, there is no other option for the authorities except to implement the same.

13. ■ The order dated 15.10.2019 in W.P.No.1425 of 2019 was challenged by the State in SPECIAL LEAVE PETITION (CIVIL) Diary No(s) 7474 / 2020. The Apex Court was not inclined to interfere with the order of the High Court and the Special Leave Petition was dismissed vide order dated 08.02.2021.

14. Some of the employees (recognised teachers) have filed W.P.Nos.973 & 975 of 2020 and batch seeking a prayer to direct the respondents to implement the common orders passed by the APAT in batch of Original Applications under Section 19 of the Administrative Tribunals Act, 1995. A Coordinate Bench of this High Court, vide order dated 20.01.2020 has directed the respondents to implement the orders of thfe APAT in O.A.Nos.2889 of 2025 and batch.

15. The learned Government Pleader argues that the writ petitioners cannot maintain the present Writ Petitions on two grounds: (1) that the writ petitioners have approached this Court belatedly and laches apply and (2) while disposing the i.A. 2 of 2024 filed for suspension of the order of the learned single Judge, this Court vide order dated 28.10.2024 directed the writ petitioners to make a representation to 6 authorities, the authorities were asked to consider the same in accordance with law and the said representation was rejected by the respondents authorities, since they rejected the representation, this provides a new or fresh cause of action, hence pleaded to direct the writ petitioners to initiate appropriate legal proceedings against the rejection order.

16. It is the grief or grievance of the writ petitioners that based on the said G.O.Ms.No.179 other employees or vocational teachers were regularized from the date of their appointment with retrospective effect for the purpose of pension and related benefits. However, the same treatment was not extended to the writ petitioners, even though their ' services were regularized on par with other employees as per G.O.Ms.No.31 dated 13.02.2009.

17. The Hon'ble Apex Court has also dismissed the SLP (CIVIL) Diary No(s) 7474 / 2020 vide order dated 08.02.2021 filed against the order in W.P.No.1425 of 2019. Following the order in the said Writ Petition, a Coordinate Bench of this Court in W.P.Nos.973, 1036 of 2020 and batch dated 20.01.2020, granted the same similar relief, i.e., to consider past service for the purpose of pensionary benefits.

18. This Court refers to the decision of the Hon'ble Supreme Court reported in State of Uttar Pradesh v. Arvind Kumar Srivastava [2015(1) see 347]. Paragraph 23 of the said decision reads thus;-

(1) Normal rule is that when a particular set of employees is given relief by the Court, all other identically situated persons need to be treated alike by extending that benefit. Not doing so would amount to discrimination and would be violative of Article 14 of the Constitution of India. This principle needs to be applied in service matters more emphatically as the service jurisprudence evolved by this Court form time to time postulates that all similarly situated persons should be treated similarly. Therefore, the normal rule would be merely because other similarly situated persons did not approach the Court earlier, they are not to be treated differently. (2) however, this principle is subject to well recognized exceptions in the form of laches and delays as well as acquiescence.

19. In the judgment of the Apex Court the employee therein or the affected persons have approached the Court after 9 years and in the present the case the writ petitioners are not able to approach the curt as the tribunal have abolished and the writ petitioners are in uncertainty about invoking of the jurisdiction. And it is also to be understood that the Administrative Tribunal has granted the relief now the writ petitions are seeking implement the orders of the Tribunal on par with other employees. The tribunal has granted the order of regularisation on par with other employees. With such a pronouncement, the obligation is cast upon the authorities to itself extend the benefit thereof to all similarly situated persons.

20. Later, the Tribunal was abolished, and the respondents implemented its orders in the case of other employees by granting them pension and regularizing their services from the date of their initial appointment (i.e., retrospectively) and the present writ petitions have 8 been filed to implement the G.O.Ms. No. 179 dated 18.11.2022 which was implemented to other same/similarly situated persons.

21. The Hon'ble Supreme Court in The State of Gujarat & Ors., Vs. Talsibhai Dhanjibhai Patelin (SLP(C).No.l 109/2022) dated 18.02.2022, opined as follows;

"It is unfortunate that the State continued to take the services of the respondent as an ad-hoc for 30 years and thereafter now to contend that as the services rendered by the Respondents are ad-hoc, he is not entitled to pension/pensionary benefit. The State cannot be permitted to take the benefit of its own wrong. To take the Services continuously for 30 years and thereafter to contend that an employee who has rendered 30 years continues service shall not be eligible for pension is siouiiiiy oui LssjiedSuiiduie. /-\s a welfare State, the State as such ought not to have taken such a stand."

22. When the writ appeal is listed before another Division Bench while considering the interlocutory application seeking suspension of the order of the learned Single Judge in I.A.No.2 of 2024, the Bench has directed the writ petitioners to submit a representation to the authorities to examine in the line with Supreme Court judgments in the case of Lima Devi and Manjulabashini. It is important to note that this does not constitute a final order for the application of the merger theory to assail the rejection order of the authority.

/• / / 9

23. In Dr. A.R. Sircar Vs. State of U.P. & Ors., (1993) Supp. 2 SCC 734, the dispute arose regarding the seniority of direct recruits and promotees on the post of Professor of Medicine in a medical college. The appellant therein faced the selection process for direct appointment along with the respondents who had been working on the said post on ad hoc basis. The appellant was duly selected, however, the private respondents could not succeed. The respondents filed the writ petition before the High Court and precluded the appointment of appellant pursuant to his selection, by obtaining the interim order and on the other hand they got their ad hoc promotion to the post regularized under the rules. The appellant could succeed in obtaining the appointment only after dismissal of the writ petition against him after several years of his selection. The Apex Court held that in addition to the relief under the statutory provisions the appellant was entitled in equity to get the seniority over the respondents as they succeeded in precluding his appointment to the post by obtaining an interim order in a case having no merits whatsoever.

24. If the order of the Hon'ble Apex Court is understood in proper perspective, the direction to dispose of the representation and rejection of the representation preclude the relief claimed by the writ petitioners and the rejection order by the respondents having no bearing to disposal of the appeal on merits.

■ 25.

On analysing the judgment of the Apex Court and considering the proceedings, we found no reasons or flaw in the order of the learned Single Judge. The learned Single Judge after considering the judgments rendered by the Coordinate Bench of this Court and 10 # dismissal of SLP (Civil Appeal) No.7474 of 2020, has allowed the Writ ■ Petitions. The petitioners are also entitled for the same relief on par with the other similar employees listed in G.O.Ms.No.179 dated 18.11.2022.

26. Accordingly, all the Writ Appeals are dismissed. No costs. As a sequel, interlocutory applications pending, if any, in these cases shall stand closed.


                                                                           Sd/- M. RAMESH BABU
r
                                           //TRUE COPY//                     DEPUTY REGISTRAR


                                                                                        %r
                                                                                   SECTION OFFICER
        To,

1. Two GCs to GP for Services III, High Court of Andhra Pradesh [OUT] 2 Onp CC to Sri P .3 P Si^rpsh irr»or il i A u + r/^DI ['w P w

3. One CC to Sri Sareddy Srinivasa Reddy, Advocate [OPUC]

4. One CC to Sn S.V.S.S. Siva Ram, Advocate [OPUC]

5. Two CCs to GP for Services I, High Court of Andhra Pradesh [OUT]

6. Two Cl5dopies " "

Cnr « HIGH COURT Cnr DATED:30/08/2025 COMMON JUDGMENT WA Nos.: 29, 256, 159, 162,188,189, 194, 195, 196, 218, 233, 235 AND 257 OF 2024 Current section DISMISSING THE WRIT APPEALS WITHOUT COSTS