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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(1)The Registration Officer shall prepare the voters list in Form-1 containing the names of all members of the District Panchayat, Town Panchayats and councillors of the Municipal Corporation and the Municipal Councils in the district concerned.